Saturday, 13, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Reliance General Insurance Co. ... vs Smti Prem Devi Bothra And 3 Ors
2022 Latest Caselaw 808 Gua

Citation : 2022 Latest Caselaw 808 Gua
Judgement Date : 7 March, 2022

Gauhati High Court
Reliance General Insurance Co. ... vs Smti Prem Devi Bothra And 3 Ors on 7 March, 2022
                                                              Page No.# 1/2

GAHC010003812017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                I.A.(Civil)/614/2022

         RELIANCE GENERAL INSURANCE CO. LTD.
         - HAVING ITS REGISTERED OFFICE AT 570
          NAIGAUM CROSS ROAD
          NEXT TO ROYAL INDUSTRIAL ESTATE
          WADALA W MUMBAI 400031 AND BRANCH OFFICE AT 5TH FLOOR
          ANIL PLAZA
          G.S. ROAD
          GUWAHATI 781005
          REPRESENTED BY THE REGIONAL MANAGER.


          VERSUS

         SMTI PREM DEVI BOTHRA and 3 ORS
         W/O LATE JAI PRAKASH BOTHRA
         C/O BALAJI AUTO DIESEL
         BOTHRA BHAWAN
         A.T. ROAD
         TOKOBARI
         KALI MANDIR
         GUWAHATI-5

         2:JAVED UDDIN SK.
         S/O MD. HABIBAR RAHMAN
         VILL. RAJAPARA PARA-I
          P.O. BOGRIBARI
          DIST. KOKRAJHAR
         ASSAM.
          3:ATINDRA NATH SARKAR

         S/O LATE B.K. SARKAR
         VILL. ROYPARA
         HATIPARA
                                                                                   Page No.# 2/2

              KOLKATA
              4:NEPAL SHEIKH
              S/O ATINDRA NATH SARKAR
              VILL. ROYPARA
              HATIPARA
              KOLKATA
              ------------
              Advocate for : MR. S DUTTA
              Advocate for : MR. R K JAIN appearing for SMTI PREM DEVI BOTHRA and 3 ORS



                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

07.03.2022

Since the connected appeal is admitted for hearing, the operation of the Judgment and Award dated 07.02.2016 passed by the Member, MACT, Dhubri in MAC Case No. 338/2009 shall remain stayed till disposal of the appeal, subject to deposit of 50 % of the awarded amount in the Registry of the Gauhati High Court in next 6 (six) weeks.

The IA stands disposed of.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter