Cholamandalam Ms General ... vs Palash Mazumdar And 3 Ors
2022 Latest Caselaw 781 Gua

                                                               Page No.# 1/2

GAHC010036342022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
                           I.A.(Civil)/516/2022

         CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
         2ND FLOOR
         NO. 2
         N.S.C BOSE ROAD
         CHENNAI 600001 AND ITS BRANCH OFFICE AT AASTHA PLAZA
         4TH FLOOR
         OPP. TO SB DEORAH COLLEGE
         GS ROAD
         GUWAHATI


          VERSUS

         PALASH MAZUMDAR AND 3 ORS.
         S/O SRI NIRANJAN MAZUMDAR RESIDENT OF VILLAGE MONUJULIL GOAN
          PO AND PS DHEKIAJULI
          DIST SONITPUR
         ASSAM
          7841110

         2:SMTI BASANTI MAZUMDAR

         W/O SRI PALASH MAZUMDAR
         RESIDENT OF VILLAGE MONUJULIL GOAN
         PO AND PS DHEKIAJULI
         DIST SONITPUR
         ASSAM
         7841110
         3:MD. ASMAT ALI
         C/O AJIT ALI

         RESIDENT OF VILLAGE SATIPUKHURI
         PO BHANGA MANDIR
         PS DHEKIAJULI
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             DIST SONITPUR
             ASSAM
             784110
             OWNER OF VEHICLE NO. AS-12/BC/1388(MINI TRUCK)
             4:MD. NUR ISLAM
             S/O KAZAM ALI
             RESIDENT OF VILLAGE BOLOGARAH

             PO NIJ KHARUPETIA
             PS DALGAON
             DIST DARRANG
             ASSAM
             784116
             DRIVER OF VEHICLE NO. AS-12/BC/1388(MINI TRUCK)
             ------------
             Advocate for : MR. R GOSWAMI
             Advocate for : appearing for PALASH MAZUMDAR AND 3 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

04.03.2022

Since the connected appeal is admitted for hearing, the operation of the judgment and award dated 01.11.2021 passed by the Member, MACT, Sonitpur in MAC Case No. 40/2019 (D) shall remain stayed till disposal of the appeal.

The IA is disposed of.

JUDGE

Comparing Assistant