United India Insurance Co. Ltd vs Abdul Ali And Ors
2022 Latest Caselaw 762 Gua

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GAHC010117762021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          I.A.(Civil)/585/2022

         UNITED INDIA INSURANCE CO. LTD.
         A PUBLIC SECTOR UNDERTAKING COMPANY
         REGISTERED AND INCORPORATED UNDER THE COMPANIES ACT
         1956 HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
         CHENNAI
         600014 WITH ONE OF ITS REGIONAL OFFICE AT CHIBER HOUSE 2ND
         FLOOR
         GS ROAD
         GUWAHATI 5
         REPRESENTED BY ITS REGIONAL MANAGER
         GUWAHATI
         ASSAM


          VERSUS

         ABDUL ALI AND ORS.
         S/O LATE YEASIN ALI
         RESIDENT OF VILLAGE BHULLICHUBA
         MOUZA SHYMABARI
         PO RANIPUKHURI
         PS DHULA
         DIST DARRANG
         ASSAM
         781361

         2:MD. REAJUL KARIM
         S/O ABDUL ALI

         RESIDENT OF VILLAGE BHULLICHUBA
         MOUZA SHYMABARI
         PO RANIPUKHURI
         PS DHULA
         DIST DARRANG
                                                               Page No.# 2/3

ASSAM
781361
TO BE REPRESENTED BY RES. NO. 1
3:MD. DARAJUL ALAM
S/O ABDUL ALI

RESIDENT OF VILLAGE BHULLICHUBA
MOUZA SHYMABARI
PO RANIPUKHURI
PS DHULA
DIST DARRANG
ASSAM
781361
TO BE REPRESENTED BY RES. NO. 1
4:MISS WAJIHA AKHTARA
D/O ABDUL ALI

RESIDENT OF VILLAGE BHULLICHUBA
MOUZA SHYMABARI
PO RANIPUKHURI
PS DHULA
DIST DARRANG
ASSAM
781361
TO BE REPRESENTED BY RES. NO. 1
5:MD. JAINAL ABEDIN
S/O LATE HAJARAT ALI

RESIDENT OF VILLAGE BHULLICHUBA
MOUZA SHYMABARI
PO RANIPUKHURI
PS DHULA
DIST DARRANG
ASSAM
781361
6:MD. JAINAL ABEDIN
S/O LATE HAJARAT ALI
RESIDENT OF VILLAGE BHULLICHUBA
MOUZA SHYMABARI
PO RANIPUKHURI
PS DHULA
DIST DARRANG
ASSAM
781361
------------
Advocate for : MR. R C PAUL
Advocate for : MR. M ISLAM appearing for ABDUL ALI AND ORS.
                                                                                 Page No.# 3/3




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

04.03.2022

Heard Mr. R. C. Paul, learned counsel representing the applicant as well as Ms. M. Barman, learned counsel appearing for the respondents.

Since the connected appeal is admitted for hearing, the operation of the Judgment and Award dated 28.04.2021 passed by the Member, MACT, Darrang, Mangaldai in MAC Case No. 74/2016 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of the Gauhati High Court in next 60 (sixty) days.

The claimant shall be at liberty to withdraw the aforesaid 50% of the awarded amount from the Registry of the Gauhati High Court through RTGS mode after proper identification.

The IA stands disposed of.

JUDGE

Comparing Assistant