Gauhati High Court
Page No.# 1/7 vs Abdus Sukkur And 11 Ors on 4 March, 2022
Page No.# 1/7
GAHC010154252021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/137/2021
THE UNION OF INDIA AND 2 ORS.
MINISTRY OF HOME AFFAIRS, NEW DELHI-110001.
2: THE SECRETARY TO THE UNION OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001.
3: THE COMMANDANT
115 BN
BSF
MAIZDHI
KARIMGANJ TOWN
P.O.
P.S. AND DIST.- KARIMGANJ
ASSA
VERSUS
ABDUS SUKKUR AND 11 ORS.
S/O- LATE MONTAJ ALI, R/O- VILL.- AND P.O. KURIKHALA, P.S. AND DIST.-
KARIMGANJ, ASSAM
2:SULTANA BEGUM
(LEGAL HEIR OF MD. MOINUL HAQUE
S/O- LATE MONTAJ ALI)
R/O- VILL.- AND P.O. KURIKHALA
P.S. AND DIST.- KARIMGANJ
ASSAM
3:JUBAIR AHMED
(LEGAL HEIR OF MD. MOINUL HAQUE)
R/O- VILL.- AND P.O. KURIKHALA
P.S. AND DIST.- KARIMGANJ
ASSAM
Page No.# 2/7
4:RAHEMA BEGUM
(LEGAL HEIR OF MD. MOINUL HAQUE
S/O- LATE MONTAJ ALI)
R/O- VILL.- AND P.O. KURIKHALA
P.S. AND DIST.- KARIMGANJ
ASSAM
5:NAZRUL ISLAM
S/O- LATE SIRAJUL HAQUE
R/O- VILL.- AND P.O. KURIKHALA
P.S. AND DIST.- KARIMGANJ
ASSAM
6:MD. MOINUL HAQUE
S/O- LATE SIRAJUL HAQUE
R/O- VILL.- AND P.O. KURIKHALA
P.S. AND DIST.- KARIMGANJ
ASSAM
7:NURUL HAQUE
S/O- LATE SIRAJUL HAQUE
R/O- VILL.- AND P.O. KURIKHALA
P.S. AND DIST.- KARIMGANJ
ASSAM
8:THE STATE OF ASSAM
SECRETARY
REVENUE DEPARTMENT
GOVT. OF ASSAM
9:THE DEPUTY COMMISSIONER
KARIMGANJ
ASSAM
10:THE CIRCLE OFFICER
KARIMGANJ
ASSAM
11:LAND ACQUISITION OFFICER
KARIMGANJ
ASSAM
12:DEPUTY COMMISSIONER
OFFICE OF THE DEPUTY COMMISSIONER
KARIMGANJ
ASSA
Page No.# 3/7
Advocate for the Petitioner : MR. S K MEDHI
Advocate for the Respondent :
Linked Case : RSA/101/2021
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY REVENUE AND
DISASTER MANAGEMENT GOVERNMENT OF ASSAM
2: THE DEPUTY COMMISSIONER
KARIMGANJ
P.O AND P.S. AND DIST-KARIMGANJ
3: CIRCLE OFFICER
KARIMGANJ
P.O. AND P.S. AND DIST-KARIMGANJ
4: LAND ACQUISITION OFFICER
OFFICE OF THE DEPUTY COMMISSIONER
KARIMGANJ
P.O. AND P.S. AND DIST-KARIMGANJ
VERSUS
ABDUL SUKKUR AND 7 ORS.
S/O LATE MONTAJ ALI
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
2:ON THE DEATH OF MD. MOINUL HAQUE
HIS LEGAL HEIRS
2.1:SULTAN BEGUM
W/O LATE MOINUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
2.2:JUBAIR AHMED
(MINOR)
S/O LATE MOINUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM (REPRESENTED BY RESPONDENT 2.1)
2.3:RAHIMA SULTANA
(MINOR)
D/O LATE MOINUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
Page No.# 4/7
ASSAM (REPRESENTED BY RESPONDENT 2.1)
3:NAZRUL ISLAM
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
4:MD. MOINUL HAQUE
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
5:NUZRUL HAQUE
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
6:THE UNION OF INDIA
MINISTER OF HOME AFFAIRS
NEW DELHI-1
7:SECRETARY TO THE UNION OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-1
8:COMMANDANT 115 BN
B.S.F.
MAIZDIHI KARIMGANJ TOWN
P.O. AND P.S. AND DIST- KARIMGANJ
ASSAM
------------
Advocate for : GA
ASSAM
Advocate for : MR. S K MEDHI (R-6
7
8) appearing for ABDUL SUKKUR AND 7 ORS.
Linked Case : I.A.(Civil)/1780/2021
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY REVENUE AND
DISASTER MANAGEMENT GOVERNMENT OF ASSAM
2: THE DEPUTY COMMISSIONER
KARIMGANJ
P.O AND P.S. AND DIST-KARIMGANJ
3: CIRCLE OFFICER
KARIMGANJ
Page No.# 5/7
P.O. AND P.S. AND DIST-KARIMGANJ
4: LAND ACQUISITION OFFICER
OFFICE OF THE DEPUTY COMMISSIONER
KARIMGANJ
P.O. AND P.S. AND DIST-KARIMGANJ
VERSUS
ABDUL SUKKUR AND 7 ORS.
S/O LATE MONTAJ ALI
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
2:ON THE DEATH OF MD. MOINUL HAQUE
HIS LEGAL HEIRS
2.1:SULTAN BEGUM
W/O LATE MOINUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
2.2:JUBAIR AHMED
(MINOR)
S/O LATE MOINUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM (REPRESENTED BY RESPONDENT 2.1)
2.3:RAHIMA SULTANA
(MINOR)
D/O LATE MOINUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM (REPRESENTED BY RESPONDENT 2.1)
3:NAZRUL ISLAM
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
4:MD. MOINUL HAQUE
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
5:NUZRUL HAQUE
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
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6:THE UNION OF INDIA
MINISTER OF HOME AFFAIRS
NEW DELHI-1
7:SECRETARY TO THE UNION OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-1
8:COMMANDANT 115 BN
B.S.F.
MAIZDIHI KARIMGANJ TOWN
P.O. AND P.S. AND DIST- KARIMGANJ
ASSAM
------------
Advocate for : GA
ASSAM
Advocate for : MR. S K MEDHI (R-6 appearing for ABDUL SUKKUR AND 7 ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 04.03.2022
Heard Mr. P.S. Deka, the learned Senior Govt. Advocate appearing for
the appellants. Also heard Ms. R. Choudhury, as well as Ms. M. Das, learned
counsel appearing for the respondents.
This application has been filed praying for stay of impugned judgment
and decree dated 05.04.2021 passed by the Civil Judge, Karimganj in Title
Appeal No.12/2019 arising out of Title Suit No.227/2013.
Ms. Choudhury submits that she has no objection if the prayer of the
appellants is allowed.
After hearing the learned counsel for the parties, the prayer, as sought
for, is allowed.
Till returnable date, judgment and decree dated 05.04.2021 passed by
the Civil Judge, Karimganj in Title Appeal No.12/2019 arising out of Title Suit
Page No.# 7/7
No.227/2013 shall remain stayed.
With the aforesaid directions, the I/A stands disposed of.
JUDGE
Comparing Assistant
