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Hdfc Ergo General Insurance Co. ... vs Sohidul Islam And 6 Ors
2022 Latest Caselaw 734 Gua

Citation : 2022 Latest Caselaw 734 Gua
Judgement Date : 2 March, 2022

Gauhati High Court
Hdfc Ergo General Insurance Co. ... vs Sohidul Islam And 6 Ors on 2 March, 2022
                                                              Page No.# 1/3

GAHC010034172022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                         I.A.(Civil)/467/2022

         HDFC ERGO GENERAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOUSE
         H.T PAREKH MARG
         169
         BACKBAY RECLAMATION
         MUMBAI 400020 AND ITS GUWAHATI BRANCH OFFICE AT ADITYAM
         BUILDING
         6TH FLOOR
         LACHIT NAGAR
         GS ROAD
         GUWAHATI
         ASSAM
         781007


          VERSUS

         SOHIDUL ISLAM AND 6 ORS.
         S/O LATE KURBAN ALI
         RESIDENT OF VILLAGE SHATBONI CHANDAMARI
         PO BALBOLA
         PS AND DIST GOALPARA
         ASSAM
         783101

         2:MD. MOTLEP ALI
         S/O LATE AHMED ALI
         RESIDENT OF VILLAGE KALPANI CHANDAMARI
          PO BALBOLA
          PS AND DIST GOALPARA
         ASSAM
          783101
                                                                                   Page No.# 2/3

             3:MD. NIZAMUDDIN
             S/O MOHAMMAD ALI
             RESIDENT OF VILLAGE NALANGA PAHARTOLI
             PS BAGUAN
             PO JOYPUR BAZAR
             DIST GOALPARA
             ASSAM
             783129 (OWNER OF VEHICLE NO. AS18/2961 (TRUCK) )
             4:SRI BHAIRAB NATH
             S/O SRI BIREN NATH RESIDENT OF VILLAGE AGIA
             PS AGIA
             DIST GOALPARA
             ASSAM
             783120 (DRIVER OF VEHICLE NO. AS18/2961 (TRUCK) )
             5:ORIENTAL INSURANCE CO. LTD.
             BONGAIGAON DIVISIONAL OFFICE
             PO
             PS AND DIST BONGAIGAON
             ASSAM
             783380 (INSURER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )
             6:MD. ABDUR RAHMAN MONDAL
             S/O NURUL ISLAM RESIDNET OF VILLAGE MADHYA SIMLABARI
             PO AOLATOLI
             PS LAKHIMPUR
             DIST GOALPARA ASSAM
             783129 (OWNER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )
             7:NIZANUR RAHMAN
             S/O NURUL ISLAM RESIDNET OF VILLAGE MADHYA SIMLABARI
             PO AOLATOLI
             PS LAKHIMPUR
             DIST GOALPARA ASSAM
             783129 (DRIVER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )
             ------------
             Advocate for : MR. R GOSWAMI
             Advocate for : appearing for SOHIDUL ISLAM AND 6 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

02.03.2022

Heard Mr. R Goswami, learned counsel appearing for the applicant.

Since the connected appeal is admitted for hearing, the operation of the Page No.# 3/3

judgment and award dated 30.10.2021, passed by the Member, MACT, Goalpara in MAC Case No. 225/2010 shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

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