National Insurance Co. Ltd vs Mrs Sonabhan Nessa And 4 Ors
2022 Latest Caselaw 2242 Gua

                                                                   Page No.# 1/4

GAHC010004382017




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./71/2018

         NATIONAL INSURANCE CO. LTD.
         SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA,
         REGISTERED HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA 700071
         REPRESENTED BY THE ASSTT. MANAGER, GAUHATI REGIONAL OFFICE,
         BHANGAGARH, GUWAHATI 781005



         VERSUS

         MRS SONABHAN NESSA and 4 ORS
         R/O VILL. BONGALIJHAR, P.O. BASHBARI, P.S. BAGUAN, DIST. GOALPARA,
         ASSAM, PIN 783129

         2:PARBIN AKTARA
          R/O VILL. BONGALIJHAR
          P.O. BASHBARI
          P.S. BAGUAN
          DIST. GOALPARA
         ASSAM
          PIN 783129

         3:SHAHA ALOM
          RESPONDENT NO. 3 BEING MINOR IS BEING REPRESENTED BY HIS
         MOTHER
          RESPONDENT NO. 1
          RESPONDENTS NO. 1 TO 3 ARE R/O VILL. BONGALIJHAR
          P.O. BASHBARI
          P.S. BAGUAN
          DIST. GOALPARA
         ASSAM
          PIN 783129

         4:HABIDAR RAHMAN
                                                                    Page No.# 2/4

             VILL. RAJMITA
             P.S. LAKHIPUR
             DIST. GOLAPRA
             ASSAM (OWNER) PIN 783129

            5:ROFIKUL ISLAM

             VILL. GHUGYDOBA
             P.S. LAKHIPUR
             DIST. GOLAPARA
             ASSAM (DRIVER) PIN 78312

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent : MR. A S CHOUDHURY




             Linked Case : I.A.(Civil)/404/2018

            NATIONAL INSURANCE CO. LTD.
            SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA
            REGISTERED HEAD OFFICE AT 3
            MIDDLETON STREET
            CALCUTTA 700071 REPRESENTED BY THE ASSTT. MANAGER
            GAUHATI REGIONAL OFFICE
            BHANGAGARH
            GUWAHATI 781005


             VERSUS

            MRS SONABHAN NESSA and 4 ORS
            R/O VILL. BONGALIJHAR
            P.O. BASHBARI
            P.S. BAGUAN
            DIST. GOALPARA
            ASSAM
            PIN 783129

            2:PARBIN AKTARA
            R/O VILL. BONGALIJHAR
             P.O. BASHBARI
             P.S. BAGUAN
             DIST. GOALPARA
                                                                               Page No.# 3/4

           ASSAM
           PIN 783129
           3:SHAHA ALOM
           RESPONDENT NO. 3 BEING MINOR IS BEING REPRESENTED BY HIS
           MOTHER
           RESPONDENT NO. 1
           RESPONDENTS NO. 1 TO 3 ARE R/O VILL. BONGALIJHAR
           P.O. BASHBARI
           P.S. BAGUAN
           DIST. GOALPARA
           ASSAM
           PIN 783129
           4:HABIDAR RAHMAN
           VILL. RAJMITA
           P.S. LAKHIPUR
           DIST. GOLAPRA
           ASSAM (OWNER) PIN 783129
           5:ROFIKUL ISLAM

           VILL. GHUGYDOBA
           P.S. LAKHIPUR
           DIST. GOLAPARA
           ASSAM (DRIVER) PIN 783129
           ------------

Advocate for : MS. R D MOZUMDAR Advocate for : appearing for MRS SONABHAN NESSA and 4 ORS

BEFORE HON'BLE MRS. JUSTICE MALASRI NANDI

28.06.2022

Heard Ms. R.D. Mozumdar, learned counsel appearing for the appellant as well as Ms. N. Hasima, learned counsel appearing for the respondent nos. 4 and 5.

This appeal has been preferred by the insurance company under Section 173 of the Motor Vehicles Act, 1988, against the judgment and award dated 02.05.2017 passed by the learned Member, Motor Accidents Claims Tribunal, Goalpara in MAC Case No. 210/2015.

The appeal is admitted for hearing.

Call for the LCR.

Page No.# 4/4

List the matter after 4(four) weeks.

JUDGE

Comparing Assistant