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Page No.# 1/3 vs Dhananyay Deka And 5 Ors
2022 Latest Caselaw 290 Gua

Citation : 2022 Latest Caselaw 290 Gua
Judgement Date : 28 January, 2022

Gauhati High Court
Page No.# 1/3 vs Dhananyay Deka And 5 Ors on 28 January, 2022
                                                                    Page No.# 1/3

GAHC010102672019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1753/2019

         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LTD. AND 2 ORS.
         HAVING ITS OFFICE AT ASHRAM ROAD, ULUBARI, GUWAHATI- 781007,
         REP. BY ITS CHIEF EXECUTIVE DIRECTOR.

         2: THE BOARD OF DIRECTORS
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL
         DEVELOPMENT BANK LIMITED
         ASHRAM ROAD
          ULUBARI
          GUWAHATI- 781007
          REP. BY ITS CHAIRMAN.

         3: THE CHIEF EXECUTIVE DIRECTOR
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
          ULUBARI
          GUWAHATI- 781007

         VERSUS

         DHANANYAY DEKA AND 5 ORS.
         S/O- LATE RAMANI DEKA, R/O- VILL.- CHUTIAPARA, P.O. BHELA, DIST.-
         BARPETA, ASSAM, PIN- 781309.

         2:MISS MOMTAZ AHMED
          D/O- LATE ABDUL MANAN
          R/O- VILL.- TATIKUCHI
          P.O. RADHAKUCHI
          DIST.- BARPETA
         ASSAM
          PIN- 781309.
                                                                      Page No.# 2/3

            3:SRI DIPAK KUMAR DAS
             S/O- LATE ARJUN CHANDRA DAS
             R/O- VILL.- SUNDARIDIA UTTARHATI
             P.O. SUNDARIDIA
             DIST.- BARPETA
            ASSAM
             PIN- 781314.

            4:SRI ABDUL HUSSAIN
             S/O- LATE SHAHEB ALI
             R/O- VILL.- BELORTARY
             P.O. BORGHOL
             DIST.- BARPETA
            ASSAM
             PIN- 781302.

            5:THE STATE OF ASSAM
             REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT
            OF ASSAM
             COOPERATION DEPARTMENT
             DISPUR
             GUWAHATI- 781006.

            6:THE REGISTRAR OF CO-OPERATIVE SOCIETIES
            ASSAM
             KHANAPARA
             GUWAHATI- 781022

Advocate for the Petitioner   : MR. P D NAIR

Advocate for the Respondent : SR, GA, ASSAM




                                    BEFORE
                         HONOURABLE THE CHIEF JUSTICE
                     HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

Date : 28-01-2022

The matter is taken up through video conferencing. Heard Mr. A.U. Ahmed, learned counsel for the applicants/appellants. Also heard Mr. Monzur K. Choudhury, learned counsel for the respondent Nos.1 to 4 and Mr. G Bordoloi, learned counsel for respondent Nos.5 and 6.

Page No.# 3/3

This application has been filed for condoning the delay of 265 days in filing the accompanying appeal against the judgment and order of the learned Single Judge dated 25.10.2017 passed in WP(C)555/2010.

After hearing the learned counsel appearing for the parties and in the interest of justice, the delay in filing the accompanying appeal is hereby condoned.

This interlocutory application is allowed.

Registry to number the appeal and list it on 01.02.2022.

                                       JUDGE                     CHIEF JUSTICE



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