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Page No.# 1/3 vs Shri Chatranjan Nath And 7 Ors
2022 Latest Caselaw 286 Gua

Citation : 2022 Latest Caselaw 286 Gua
Judgement Date : 28 January, 2022

Gauhati High Court
Page No.# 1/3 vs Shri Chatranjan Nath And 7 Ors on 28 January, 2022
                                                               Page No.# 1/3

GAHC010102672019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : I.A.(Civil)/1080/2019


         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LTD. AND 2 ORS.
         REP. BY ITS CHIEF EXECUTIVE DIRECTOR
         AND HAVING ITS OFFICE AT- ASHRAM ROAD
         ULUBARI
         GUWAHATI- 781007.

         2: THE BOARD OF DIRECTORS
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
          ULUBARI
          GUWAHATI- 781007.

         3: THE CHIEF EXECUTIVE DIRECTOR
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
         ULUBARI
         GUWAHATI- 781007.

          VERSUS

         SHRI CHATRANJAN NATH AND 7 ORS.
         S/O- LATE NAGENDRA NATH
         R/O- VILL.- GANDHIBORI
         DIST.- NAGAON
         ASSAM
         PIN- 782103.

         2:SHRI AMAL KUMAR DAS
         S/O- LATE MALYA KUMAR DAS
         R/O- NALIAPOOL
                                                    Page No.# 2/3

DIBRUGARH
DIST.- DIBRUGARH
ASSAM
PIN- 786001.

3:SHRI JAYANTA HAZARIKA
S/O- SHRI POWAL CHANDRA HAZARIKA
R/O- VILL.- BOKALALI
P.O.- SALIKIHAT
DIST.- GOLAGHAT
ASSAM
PIN- 785625.

4:SMTI. JITEN BORA
S/O- SHRI SUBHRAM BORA
ASSISTANT BRANCH MANAGER
KALIABOR BRANCH
DIST.- NAGAON
ASSAM
PIN0- 782137.

5:SHRI PROBHAT CHANDRA MEDHI
S/O- LATE DIMBESWAR MEDHI
ASSISTANT BRANCH MANAGER
KALIABOR BRANCH
DIST.- NAGAON
ASSAM
PIN- 782137.

6:SHRI MILAN MALAKAR
S/O- LATE MONORANJAN MALAKAR
ASSISTANT BRANCH MANAGER
BONGAIGAON BRANCH
DIST.- BONGAIGAON
ASSAM
PIN- 783381.

7:THE STATE OF ASSAM
REP. BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
CO-OPERATIVE DEPARTMENT
DISPUR
GUWAHATI- 781006.

8:THE REGISTRAR OF CO-OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI- 781022.
------------
                                                                          Page No.# 3/3

           Advocate for : MR. P D NAIR
           Advocate for : SR
           GA
           ASSAM appearing for SHRI CHATRANJAN NATH AND 7 ORS.



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                       ORDER

Date : 28-01-2022

The matter is taken up through video conferencing. Heard Mr. A.U. Ahmed, learned counsel for the applicants/appellants. Also heard Mr. G Bordoloi, learned counsel for the State respondents.

This application has been filed for condoning the delay of 265 days in filing the accompanying appeal against the judgment and order of the learned Single Judge dated 25.10.2017 passed in WP(C) No.542/2010.

After hearing the learned counsel appearing for the parties and in the interest of justice, the delay in filing the accompanying appeal is hereby condoned.

This interlocutory application is allowed.

Registry to number the appeal and list it on 01.02.2022.

                                       JUDGE                       CHIEF JUSTICE



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