Citation : 2022 Latest Caselaw 596 Gua
Judgement Date : 21 February, 2022
Page No.# 1/5
GAHC010009082022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/155/2022
MUSTT. AMIRJAN NESSA
W/O- LATE ASRAB ALI, R/O- VILL.- BARVITHA, MOUZA- HASTINAPUR,
P.O. B.D. PATHAR, P.S. PATACHARKUCHI, DIST. BARPETA, ASSAM, PIN-
781318.
VERSUS
MD. MOMREJ ALI AND 5 ORS.
SON OF LATE MOALEB ALI
2:MD. MUSTAFIJUR RAHMAN
S/O- LATE MOTALEB ALI
R/O- VILL.- DOLOPATHAR
MOUZA- HASTINAPUR
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318.
3:MD. MAJIBAR RAHMAN
S/O- LATE MOTALEB ALI
R/O- VILL.- DOLOPATHAR
MOUZA- HASTINAPUR
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318.
4:MST. MAJIRAN NESSA
W/O- LATE MOTALEB ALI
R/O- VILL.- DOLOPATHAR
MOUZA- HASTINAPUR
Page No.# 2/5
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318.
5:MD. SAMAR ALI
S/O- LATE HABIMULLA
R/O- VILL.- DOLOPATHAR
MOUZA- HASTINAPUR
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318.
6:MD. JAINAL
S/O- HUSSAIN ALI
R/O- VILL.- DOLOPATHAR
MOUZA- HASTINAPUR
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318
Advocate for the Petitioner : MR. A BISWAS
Advocate for the Respondent :
Linked Case : RSA/3/2022
MUSTT. AMIRJAN NESSA
W/O- LATE ASRAB ALI
R/O- VILL.- BARVITHA
MOUZA- HASTINAPUR
P.O. B.D. PATHAR
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318.
VERSUS
MD. MOMREJ ALI AND 5 ORS.
Page No.# 3/5
S/O- LATE MOTALEB ALI
R/O- VILL.- DOLOPATHAR
MOUZA- HASTINAPUR
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318.
2:MD. MUSTAFIJUR RAHMAN
S/O- LATE MOTALEB ALI
R/O- VILL.- DOLOPATHAR
MOUZA- HASTINAPUR
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318.
3:MD. MAJIBAR RAHMAN
S/O- LATE MOTALEB ALI
R/O- VILL.- DOLOPATHAR
MOUZA- HASTINAPUR
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318.
4:MST. MAJIRAN NESSA
W/O- LATE MOTALEB ALI
R/O- VILL.- DOLOPATHAR
MOUZA- HASTINAPUR
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318.
5:MD. SAMAR ALI
S/O- LATE HABIMULLA
R/O- VILL.- DOLOPATHAR
MOUZA- HASTINAPUR
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318.
6:MD. JAINAL
S/O- HUSSAIN ALI
R/O- VILL.- DOLOPATHAR
MOUZA- HASTINAPUR
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN- 781318.
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------------
Advocate for : MR. A BISWAS
Advocate for : appearing for MD. MOMREJ ALI AND 5 ORS.
BEFORE
THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
ORDER
21.02.2022 Heard Mr. A. Biswas, the learned counsel for the applicant.
This is an application under Order 41, Rule 5 of the CPC, 1908, read with Section 151 of the CPC, 1908, praying for stay of the Judgment dated 30.01.2020 and Decree dated 07.02.2020 passed by the Civil Judge, Barpeta in Title Appeal No. 04/2017 and the Judgment and Decree dated 30.09.2016 passed by the Munsiff, Bajali , Assam in Title Suit No. 11/2011 which are challenged in connected RSA/3/2022.
The said second appeal has already been admitted by this Court by its order dated 05.01.2022.
Issue notice returnable after six weeks.
The applicant to take steps within three days.
As an ad-interim measure, the Judgment dated 30.01.2020 and Decree dated 07.02.2020 passed by the Civil Judge, Barpeta in Title Appeal No. 04/2017 and the Judgment and Decree dated 30.09.2016 passed by the Munsiff, Bajali , Assam in Title Suit No. 11/2011 is stayed till the returnable date.
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JUDGE
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