Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Oriental Insurance Co. Ltd vs Khageswar Saikia And 2 Ors
2022 Latest Caselaw 564 Gua

Citation : 2022 Latest Caselaw 564 Gua
Judgement Date : 17 February, 2022

Gauhati High Court
The Oriental Insurance Co. Ltd vs Khageswar Saikia And 2 Ors on 17 February, 2022
                                                                  Page No.# 1/3

GAHC010226252021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./76/2022

            THE ORIENTAL INSURANCE CO. LTD.
            A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956.
            REPRESENTED BY ITS REGIONAL MANAGER, ULUBARI, GUWAHATI 7



            VERSUS

            KHAGESWAR SAIKIA AND 2 ORS.
            S/O SRI BHOGRAM SAIKIA,
            RESIDENT OF VILLAGE RATNAPUR, PO AND PS LALUK, DIST
            LAKHIMPUR, ASSAM, 784160

            2:M/S AGENCY CENTRE

            REPRESENTED BY ITS PROPRIETOR TANG NIPPO
            A SECTOR
            NAGARLOGUN
            DIST PAPUMPARE
            ARUNACHAL PRADESH
            OWNER OF TRUCK NO.AS-01E/2810

            3:SRI BHOGOWATI MAHANTO
             S/O SRI KEDARMAL MAHANTO

            RESIDENT OF VILLAGE NARAYANPUR
            PO AND PS NARAYANPUR
            DIST LAKHIMPUR
            ASSAM

            OWNER OF TRUCK NO. AR-01E/281

Advocate for the Petitioner   : MR. S K GOSWAMI
                                                                        Page No.# 2/3

Advocate for the Respondent :




            Linked Case : I.A.(Civil)/333/2022

            THE ORIENTAL INSURANCE CO. LTD.
            A COMPANY REGISTERED UNDER THE COMPANIES ACT
            1956. REPRESENTED BY ITS REGIONAL MANAGER
            ULUBARI
            GUWAHATI 7


            VERSUS

            KHAGESWAR SAIKIA AND 2 ORS.
            S/O SRI BHOGRAM SAIKIA
            RESIDENT OF VILLAGE RATNAPUR
            PO AND PS LALUK
            DIST LAKHIMPUR
            ASSAM
            784160

            2:M/S AGENCY CENTRE

            REPRESENTED BY ITS PROPRIETOR TANG NIPPO
            A SECTOR
            NAGARLOGUN
            DIST PAPUMPARE
            ARUNACHAL PRADESH
            OWNER OF TRUCK NO.AS-01E/2810
            3:SRI BHOGOWATI MAHANTO
            S/O SRI KEDARMAL MAHANTO

            RESIDENT OF VILLAGE NARAYANPUR
            PO AND PS NARAYANPUR
            DIST LAKHIMPUR
            ASSAM

            OWNER OF TRUCK NO. AR-01E/2810
            ------------
            Advocate for : MR. S K GOSWAMI
            Advocate for : appearing for KHAGESWAR SAIKIA AND 2 ORS.
                                                                        Page No.# 3/3

                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

17.02.2022

Since the connected appeal has been admitted, the operation of the Judgment and Order dated 22.02.2021 passed by the Member, MACT, Lakhimpur in MAC Case No. 76/2014 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter