United India Insurance Co. Ltd vs Prabin Das And Anr
2022 Latest Caselaw 490 Gua

                                                                   Page No.# 1/2

GAHC010096142021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




                               I.A.(Civil)/274/2022

         UNITED INDIA INSURANCE CO. LTD.
         A PUBLIC SECTOR UNDERTAKING COMPANY REGISTERED AND
         INCORPORATED UNDER THE COMPANIES ACT
          1956
          HAVING ITS REGISTERED OFFICE AT 24 WHITE ROAD
          CHENNAI
          600014 WITH ONE OF ITS REGIONAL OFFICE AT CIBBER HOUSE
          2ND FLOOR
          GS ROAD
          GUWAHATI
          REPRESENTED BY ITS REGIONAL MANAGER
          GUWAHATI
          ASSAM


          VERSUS

         PRABIN DAS AND ANR.
         S/O SRI MAHANANDA DAS
         RESIDENT OF VILLAGE JAIL ROAD
         BARPETA
         PO
         PS AND DIST BARPETA
         ASSAM
         PRESENT ADDRESS
         BELTOLA
         GUWAHATI

         2:SMTI PRATIVA DAS
         W/O SRI MRIGEN DAS
          RESIDENT OF VILLAGE KUJIRDAHATI
          PO
                                                                           Page No.# 2/2

             PS AND DIST BARPETA
             ASSAM
             781301
             ------------
             Advocate for : MR. R C PAUL
             Advocate for : appearing for PRABIN DAS AND ANR.




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

11.02.2022

Since the connected appeal is admitted for hearing, the operation of the Judgment and Order dated 03.05.2021 passed by the Commissioner, Employees' Compensation, Kamrup (M), Guwahati in W.C. Case No. 52/2015 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant