Page No.# 1/2 vs Sashi Mohan Das And Anr
2022 Latest Caselaw 488 Gua

                                                                Page No.# 1/2

GAHC010024512022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        I.A.(Civil)/323/2022

         M/S JUPITAR CONSTRUCTION AND ANR
         A PROPRIETORSHIP FIRM REPRESENTED BY ITS PROPRIETOR AND
         AUTHORISED SIGNATORY SHRI GAUTAM SHARMA (I.E PETITITONER NO.
         2) HAVING ITS BUSINESS AT BELTOLA TINIALI
         OPP. NAKSHATRA HOTEL
          GUWAHATI 28
          KAMRUP (M)

         2: GAUTAM SARMA
         S/O LATE TARUN CH. SARMAH
         RESIDENT OF BELTOLA TINIALI
          OPP. NAKSHATRA HOTEL GUWAHATI 28
          KAMRUP (M) ASSAM
         VERSUS

         SASHI MOHAN DAS AND ANR
         S/O THANESWAR DAS RESIDENT OF C/O D.N GOSWAMI
         HOUSE NO. 14
         17 TH BYE LANE
         SHARUMOTORIA (MATHURA NAGAR) PS DISPUR
         PO ASSAM SASIBALOYA
         GUWAHATI 06
         KAMRUP (M)


         ------------
         Advocate for : MR. R ALI
         Advocate for : appearing for SASHI MOHAN DAS AND ANR
                                                                              Page No.# 2/2




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA




                                        ORDER

11.02.2022

Heard Mr. R. Ali, learned counsel appearing for the applicants.

Since the connected appeal is admitted for hearing, the operation of the Judgment and Decree dated 03.02.2022 passed by the Civil Judge No. 3, Kamrup (M) at Guwahati in Title Suit No. 134/2014 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant