Reliance General Insurance Co. ... vs Jamuna Rabha And 8 Ors
2022 Latest Caselaw 461 Gua

                                                             Page No.# 1/3

GAHC010019182022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                             Case No. I.A.(Civil)/287/2022

         RELIANCE GENERAL INSURANCE CO. LTD
         HAVING ITS REGISTERED OFFICE AT RELIANCE CENTRE
         WALCHAND HIRACHAND MARG
         BALLARD ESTATE
         MUMBAI 400001
         AND ONE OF ITS BRANCH OFFICE AT BHANGAGARH
         G.S ROAD
         GUWAHATI


          VERSUS

         JAMUNA RABHA AND 8 ORS.
         W/O KAMESWAR RABHA
         RESIDENT OF VILLAGE KATHALKUCHI
          PS BOKO
          781123
          DIST KAMRUP(R) ASSAM

         2:KAMESWAR RABHA
         S/O LATE MUKUNDA RABHA
         RESIDENT OF VILLAGE KATHALKUCHI
          PS BOKO
          781123
          DIST KAMRUP(R) ASSAM
          3:BIKASH RABHA
         S/O KAMESWAR RABHA
         RESIDENT OF VILLAGE KATHALKUCHI
          PS BOKO
          781123
          DIST KAMRUP(R) ASSAM
          4:PALLABI RABHA
                                                        Page No.# 2/3

D/O KAMESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP(R) ASSAM
5:RASHMI RABHA
D/O KAMESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP(R) ASSAM
6:UNITED INDIA INSURANCE CO LTD.
REPRESENTED BY ITS DIVISIONAL MANAGER
GS ROAD
BHANGAGARH
GUWAHATI 781005
7:MD. MUZAFFAR IKBAL
S/O BALAL UDDIN
RESIDENT OF 214
KURPANIA BASTIFITER
TOLA IMAMBARA
SUNDAY BAZAR
BOKARO
JHARKHAND
PS AND DIST BOKARO
827001
8:TAPAN BASU
S/O LATE BINOY BASU
RESIDENT OF VILLAGE NARENGA KHALIKHA
781135
DIST KAMRUP (M) ASSAM
9:ANWAR ANSARI
S/O SAJJAD ANSARI
RESIDENT OF VILLAGE CHARCH ROAD
LOHARDAGA
PO AND P LATEHAR
DIST LATEHAR
JHARKHAND
829206
------------
Advocate for : MR. K K BHATTA
Advocate for : appearing for JAMUNA RABHA AND 8 ORS.



                      BEFORE
     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
                                                                                     Page No.# 3/3

                                             ORDER

10.02.2022

Heard Mr. K.K. Bhatta, learned counsel appearing for the applicant. Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 20.11.2021 passed by the Member, MACT, Kamrup (M) in MAC Case No. 2771/2015 shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

Comparing Assistant