Page No.# 1/3 vs Tapan Kumar Sarma And 4 Ors
2022 Latest Caselaw 437 Gua

                                                               Page No.# 1/3

GAHC010000962020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WA/303/2021

         CHAIRMAN, STATE RESOURCE CENTRE AND 2 ORS.
         NATIONAL LITERACY MISSION AUTHORITY, MANDHOVI APARTMENT,
         UNIT-C AND D, G.N.B. ROAD, AMBARI, GUWAHATI- 1, ASSAM.

         2: DIRECTOR
          STATE RESOURCE CENTRE
         ASSAM
          NATIONAL LITERACY MISSION AUHTORITY
          MANDHOVI APARTMENT
          UNIT-C AND D
          G.N.B. ROAD
         AMBARI
          GUWAHATI-1
         ASSAM.

         3: THE GOVERNING BODY

          REP. BY ITS DIRECTOR
          STATE RESOURCE CENTRE
          NATIONAL LITERACY MISSION
          MINISTRY OF HUMAN RESOURCE DEVELOPMENT
          DEPARTMENT OF SCHOOL EDUCATION AND LITERACY
          GOVT. OF INDIA
          NEW DELHI- 110001

         VERSUS

         TAPAN KUMAR SARMA AND 4 ORS.
         S/O- LATE BHABENDRA NATH SARMA, R/O- 2D ARUN APARTMENT, PUB
         SARANIA ROAD, GUWAHATI- 781003.

         2:THE UNION OF INDIA
          REP. BY THE JT. SECRETARY ADULT EDUCATION
          MINISTRY OF HUMAN RESOURCES AND DEVELOPMENT
                                                                  Page No.# 2/3

             NEW DELHI.

            3:THE DIRECTOR GENERAL

             NATIONAL LITERACY MISSION AUTHORITY AN AUTONOMOUS
            INSTITUTE OF GOVT. OF INDIA
             MINISTRY OF HUMAN RESOURCE DEVELOPMENT
             NEW DELHI.

            4:THE DIRECTOR
             HIGHER EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-19.

            5:THE PRINCIPAL
             NORTH GUWAHATI COLLEGE
             COLLEGE NAGAR
             GUWAHATI-03

Advocate for the Petitioner   : MR A C BORBORA

Advocate for the Respondent :
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                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

09.02.2022

The matter is taken up through video conferencing. Heard Mr. A.C. Borbora, learned senior counsel for the appellants. Also heard Mr. B.D. Das, learned senior counsel, appearing for the respondent No.1; Mr. R.K.D. Choudhury, learned Assistant Solicitor General of India, appearing for the respondent Nos.2 & 3 and Mr. A. Chamuah, learned standing counsel, Education (Higher) Department, appearing for the respondent No.4.

Hearing concluded.

Judgment reserved.

                      JUDGE             CHIEF JUSTICE



Comparing Assistant