Oriental Insurance Company Ltd vs Bayjanti Boro And 2 Ors
2022 Latest Caselaw 350 Gua

                                                               Page No.# 1/2

GAHC010009482022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


         I.A.(Civil)/213/2022

         ORIENTAL INSURANCE COMPANY LTD.
         A CENTRE GOVT. UNDERTAKING HAVING ITS REGISTERED OFFICE AT
         GUWAHATI
         G.S ROAD
         ULUBARI
         GUWAHATI 781007
         REPRESENTED BY THE ASSISTANT MANAGER
         GAUHATI REGIONAL OFFICE
         ULUBARI
         GUWAHATI 781005


          VERSUS

         BAYJANTI BORO AND 2 ORS.
         W/O LATE DEBEN BORO RESIDENT OF VILLAGE BATAHKUCHI
         PO AND PS SONAPUR
         DIST KAMRUP
         ASSAM 782402

         2:MR. RAJESH KR. SINGH
         (OWNER)
         S/O SRI BEBBAN SINGH
          RESIDENT OF KALYANPUR HOUSE NO. 7
          BYE LANE 2
          GANESHGURI
          PO AND PS DISPUR GUWAHATI
          KAMRUP M ASSAM
          3:SRI ARJUN RAI

         (DRIVER)
         S/O BENDASHOR RAI
                                                                    Page No.# 2/2

           RESIDENT OF VILLAGE THAKURBARI
           TURA
           PO AND PS TURA
           DIST WEST GARO HILLS
           MEGHALAYA
           794001
           ------------
           Advocate for : MS. R D MOZUMDAR
           Advocate for : appearing for BAYJANTI BORO AND 2 ORS.




                             BEFORE
            HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

02.02.2022

Heard the learned counsel Ms. RD Mozumdar, appearing for the applicant.

In view of the admission of the connected appeal, the judgment and award dated 12.11.2021 passed by the learned Member, MACT No.1 Kamrup(M) Guwahati in MAC Case No.3047/2016 shall remain stayed till disposal of the appeal.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant