Icici Lombard General Insurance ... vs Kalpana Sutradhar And 6 Ors
2022 Latest Caselaw 340 Gua

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GAHC010009552022




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/214/2022

         ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
         TOWERS
          BANDRA KURLA COMPLEX
          MUMBAI
          400051
          ITS ZONAL OFFICE AT APEEJAY HOUSE
          15 PARK STREET
          7TH FLOOR
          KOLKATA 700016 AND A BRANCH OFFICE AT KAMAKHYA TOWER
          3RD FLOOR
          OFFICE NO. 305 AND 306
          G.S ROAD
          GUWAHATI 781005
          ASSAM


          VERSUS

         KALPANA SUTRADHAR AND 6 ORS.
         W/O LATE JIBAN SUTRADHAR

         RESIDENT OF VILLAGE NOWAPARA NO. 1
          PS MANIKPUR
          DIST BONGAIGAON
          ASSAM
          783392
         (CLAIMANTS)

         2:SRI SUBIR SUTRADHAR

         S/O LATE JIBAN SUTRADHAR

         RESIDENT OF VILLAGE NOWAPARA NO. 1
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 PS MANIKPUR
 DIST BONGAIGAON
 ASSAM
 783392
(CLAIMANTS)
 3:SRI ABHIJIT SUTRADHAR

S/O LATE JIBAN SUTRADHAR

RESIDENT OF VILLAGE NOWAPARA NO. 1
 PS MANIKPUR
 DIST BONGAIGAON
 ASSAM
 783392
(CLAIMANTS)
 4:SRI NITYANANDA SUTRADHAR
S/O LATE JAGESH CH. SUTRADHAR
RESIDENT OF VILLAGE NOWAPARA NO. 1
 PS MANIKPUR
 DIST BONGAIGAON
 ASSAM
 783392
(CLAIMANTS)
 5:SMTI KANAN BALA SUTRADHAR

W/O SRI NITYANANDA SUTRADHAR

RESIDENT OF VILLAGE NOWAPARA NO. 1
 PS MANIKPUR
 DIST BONGAIGAON
 ASSAM
 783392
(CLAIMANTS)
 6:HAFIZUR RAHMAN
S/O KORBAN ALI
RESIDENT OF VILLAGE BOGULAMARI
PO LANGLA
 DIST BARPETA
 ASSAM

781319
OWNER OF VEHICLE
 NO. AS 26/B 1086
 7:ABDUL MATLEB
S/O JUDDUCH ALI
RESIDENT OF VILLAGE NOWAPARA NO. 2
 PS MANIKPUR
 DIST BONGAIGAON
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            ASSAM
            783392
           (DRIVER OF VEHICLE NO. AS 26/B-1086)
            ------------
            Advocate for : MR. R GOSWAMI
           Advocate for : appearing for KALPANA SUTRADHAR AND 6 ORS.




                             BEFORE
            HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     ORDER

02.02.2022

Heard the learned counsel Mr. R Goswami, appearing for the applicant.

In view of the admission of the connected appeal, the judgment and award dated 07.10.2021 passed by the learned Member, MACT Bongaigaon in MAC Case No.51/2018 shall remain stayed till disposal of the appeal.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant