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Page No.# 1/4 vs Tuleswar Gogoi
2022 Latest Caselaw 326 Gua

Citation : 2022 Latest Caselaw 326 Gua
Judgement Date : 1 February, 2022

Gauhati High Court
Page No.# 1/4 vs Tuleswar Gogoi on 1 February, 2022
                                                                    Page No.# 1/4

GAHC010104522019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : RSA/50/2021

         SRI BADAN GOGOI AND 3 ORS
         S/O- LATE MOINA GOGOI, RESIDENT OF TIMON BORTANI GAON,
         SAPEKHATI, P.O. SAPEKHATI, P.S. SAPEKHATI, DIST.- CHARAIDEO, ASSAM,
         PIN- 785692.

         2: SRI ROHINI GOGOI
          S/O- SRI BADAN GOGOI
          RESIDENT OF TIMON BORTANI GAON
          SAPEKHATI
          P.O. SAPEKHATI
          P.S. SAPEKHATI
          DIST.- CHARAIDEO
         ASSAM
          PIN- 785692.

         3: SRI SANJIB GOGOI
          S/O- SRI BADAN GOGOI
          RESIDENT OF TIMON BORTANI GAON
          SAPEKHATI
          P.O. SAPEKHATI
          P.S. SAPEKHATI
          DIST.- CHARAIDEO
         ASSAM
          PIN- 785692.

         4: SRI SOMPI GOGOI
          S/O- SRI BADAN GOGOI
          RESIDENT OF TIMON BORTANI GAON
          SAPEKHATI
          P.O. SAPEKHATI
          P.S. SAPEKHATI
          DIST.- CHARAIDEO
         ASSAM
          PIN- 785692
                                                                        Page No.# 2/4


            VERSUS

            TULESWAR GOGOI
            S/O- LATE MOINA GOGOI, RESIDENT OF TIMON BORTANI GAON,
            SAPEKHATI, P.O. AND P.S. SAPEKHATI, DIST.- CHARAIDEO, ASSAM, PIN-
            785692



Advocate for the Petitioner   : MR. A R SHOME

Advocate for the Respondent : MR B SHARMA




             Linked Case : I.A.(Civil)/802/2021

            SRI BADAN GOGOI AND 3 ORS
            S/O- LATE MOINA GOGOI
            RESIDENT OF TIMON BORTANI GAON
            SAPEKHATI
            P.O. SAPEKHATI
            P.S. SAPEKHATI
            DIST.- CHARAIDEO
            ASSAM
            PIN- 785692.

            2: SRI ROHINI GOGOI
            S/O- SRI BADAN GOGOI
             RESIDENT OF TIMON BORTANI GAON
             SAPEKHATI
             P.O. SAPEKHATI
             P.S. SAPEKHATI
             DIST.- CHARAIDEO
            ASSAM
             PIN- 785692.

            3: SRI SANJIB GOGOI
            S/O- SRI BADAN GOGOI
            RESIDENT OF TIMON BORTANI GAON
            SAPEKHATI
            P.O. SAPEKHATI
            P.S. SAPEKHATI
            DIST.- CHARAIDEO
                                                                     Page No.# 3/4

          ASSAM
          PIN- 785692.

          4: SRI SOMPI GOGOI
          S/O- SRI BADAN GOGOI
          RESIDENT OF TIMON BORTANI GAON
          SAPEKHATI
          P.O. SAPEKHATI
          P.S. SAPEKHATI
          DIST.- CHARAIDEO
          ASSAM
          PIN- 785692.
          VERSUS

          TULESWAR GOGOI
          S/O- LATE MOINA GOGOI
          RESIDENT OF TIMON BORTANI GAON
          SAPEKHATI
          P.O. AND P.S. SAPEKHATI
          DIST.- CHARAIDEO
          ASSAM
          PIN- 785692.


          ------------
          Advocate for : MR. A R SHOME
          Advocate for : MR B SHARMA appearing for TULESWAR GOGOI




                             BEFORE
            HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    ORDER

01.02.2022

Heard the learned counsel Mr. AR Shome, appearing for the applicants/appellants. Also heard Mr. B Sarma, learned counsel appearing for the respondent.

Since the connected regular second appeal is admitted for hearing, the judgment and decree dated 10.01.2019 passed by the learned Civil Judge Page No.# 4/4

Sivasagar dismissing the T.A No.05/2017 affirming the judgment and decree dated 28.02.2017 passed in T.S.No.15/2009 by the learned Munsiff, Charaideo at Sonari shall remain stayed till disposal of the connected appeal.

Interlocutory application stands disposed of in the above terms.

JUDGE

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