Sbi General Insurance Company Ltd vs Urmila Sahu And 4 Ors
2022 Latest Caselaw 5154 Gua

                                                            Page No.# 1/3

GAHC010237472022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                      Case No. : I.A.(Civil) 3792/2022
                           in MACApp. 865/2022


         SBI GENERAL INSURANCE COMPANY LTD.
         JUNCTION OF WESTERN EXPRESS HIGHWAY AND ANDHERI KURLA ROAD
          ANDHERI (EAST)
          MUMBAI- 400069 REGIONAL OFFICE AT 4TH FLOOR
          B BLOCK APEEJAY HOUSE
          15 PARK STREET
          KOLKATA- 70000165 AND BRANCH OFFICE AT 2ND FLOOR
          LAKSHMI DARSHAN BUILDING
          OPPOSITE BORA SERVICE
          G.S. ROAD ULUBARI
          GUWAHATI- 781007(ASSAM).


          VERSUS

         URMILA SAHU AND 4 ORS.
         W/O LATE BIJOY SAHU
         R/O NATUN NAGAR
         NEAR H.P. PETROL PUMP
         P.O. AND P.S.- MORAN
         DIST.- DIBRUGARH ASSAM.

         2:DIVYANSH SAHU
         (MINOR) REP. BY HIS LEGAL GUARDIAN MOTHER
          THAT IS
          RESPONDENT NO. 1
          S/O LATE BIJOY SAHU
          R/O NATUN NAGAR
          NEAR H.P. PETROL PUMP
         P.O. AND P.S.- MORAN
          DIST.- DIBRUGARH
          ASSAM.
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             3:RAJKUMARI SAHU
             W/O LATE BRAJANATH SAHU
              R/O NATUN NAGAR
              NEAR H.P. PETROL PUMP
              P.O. AND P.S.- MORAN
              DIST.- DIBRUGARH
             ASSAM.

             4:NAVA JYOTI KALITA
             S/O LOHIT KALITA
             C/O LATE GAFUR KHAN
             R/O F/NO. 101 ZENITH HEIGHTS HOME ANAND KERAKUCHI (NEAR
             HOCKEY STADIUM)
             P.O.- SAWKUCHI P.S.- BASISTHA
             GUWAHATI- 781034 DIST.- KAMRUP(M)
             ASSAM.

             5:MOHAR ALI
             S/O DADAL ALI
             R/O TELAHI NO. 1
             P.O.- BANGALDHARA
             P.S.- DHARAMTUL
             DIST.- MORIGAON ASSAM
             PIN- 782412.
             ------------
             Advocate for : MR. R GOSWAMI
             Advocate for : appearing for URMILA SAHU AND 4 ORS.



                                   BEFORE
                     HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                         ORDER

Date : 22.12.2022

Heard Mr. R. Goswami, learned counsel for the applicant.

By this application under Order XLI Rule 5 of the CPC, the applicant has prayed for staying the operation of the impugned judgment and award, dated 24.08.2022, passed in MAC Case No. 10/2020 (Death) by the learned Member, MACT, Dibrugarh.

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Issue notice.

List this matter after 6 (six) weeks.

Till the returnable date, the operation of the impugned judgment and award, dated 24.08.2022, passed in MAC Case No. 10/2020 (Death) by the learned Member, MACT, Dibrugarh, shall remain stayed, subject, however, to payment of 50% of the awarded amount as directed in MACApp. 865/2022.

JUDGE

Comparing Assistant