Gauhati High Court
Sbi General Insurance Company Ltd vs Lukumani Deka @ Lukumani Majumdar ... on 22 December, 2022
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GAHC010249822022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/3821/2022
SBI GENERAL INSURANCE COMPANY LTD.
JUNCTION OF WESTERN EXPRESS HIGHWAY AND ANDHERI KURLA ROAD
ANDHERI (EAST) MUMBAI 400069 REGIONAL OFFICE AT 4TH FLOOR
B BLOCK
APEEJAY HOUSE
15 PARK OFFICE AT 2ND FLOOR
LAKSHMI DARSHAN BUILDING OPP. BORA SERVICE GS ROAD
ULUBARI
GUWAHATI 781007 ASSAM
VERSUS
LUKUMANI DEKA @ LUKUMANI MAJUMDAR DEKA AND 5 ORS.
W/O LATE MAHANANDA DAS RESIDENT OF VILLAGE JAGUBARI
PS SONAPUR
DIST KAMRUP
ASSAM
2:MISS MONIKA DEKA
D/O LATE MAHANANDA DAS
RESIDENT OF VILLAGE JAGUBARI
PS SONAPUR
DIST KAMRUP
ASSAM
TO BE REP. BY. RES. NO. 1
3:SMTI KASHYELYA DEKA
W/O SRI NABIN DEKA
RESIDENT OF VILLAGE JAGUBARI
PS SONAPUR
DIST KAMRUP
ASSAM
4:SRI PREM NATH SAHU
S/O LATE DULAL SAHU
RESIDENT OF NIMATI ROAD
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PO AND DIST JORHAT
ASSAM 785108
5:SRI HRIDAY MANDAL
S/O SRI MANESWAR MANDAL
RESIDENT OF WARD NO. 7
PS DHEKIAJULI
DIST SONITPUR
ASSAM
6:SRI NABIN DEKA
F/O LATE MAHANANDA DEKA
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for LUKUMANI DEKA @ LUKUMANI MAJUMDAR DEKA AND 5
ORS.
Case No. : MACApp./871/2022
SBI GENERAL INSURANCE COMPANY LTD.
JUNCTION OF WESTERN EXPRESS HIGHWAY AND ANDHERI KURLA
ROAD, ANDHERI (EAST) MUMBAI 400069 REGIONAL OFFICE AT 4TH
FLOOR, B BLOCK, APEEJAY HOUSE, 15 PARK OFFICE AT 2ND FLOOR,
LAKSHMI DARSHAN BUILDING OPP. BORA SERVICE GS ROAD, ULUBARI,
GUWAHATI 781007 ASSAM
VERSUS
LUKUMANI DEKA @ LUKUMANI MAJUMDAR DEKA AND 5 ORS.
W/O LATE MAHANANDA DAS
RESIDENT OF VILLAGE JAGUBARI, PS SONAPUR, DIST KAMRUP , ASSAM
2:MISS MONIKA DEKA
D/O LATE MAHANANDA DAS
RESIDENT OF VILLAGE JAGUBARI
PS SONAPUR
DIST KAMRUP
ASSAM
TO BE REP. BY. RES. NO. 1
3:SMTI KASHYELYA DEKA
W/O SRI NABIN DEKA
RESIDENT OF VILLAGE JAGUBARI
PS SONAPUR
DIST KAMRUP
ASSAM
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4:SRI PREM NATH SAHU
S/O LATE DULAL SAHU
RESIDENT OF NIMATI ROAD
PO AND DIST JORHAT
ASSAM 785108
5:SRI HRIDAY MANDAL
S/O SRI MANESWAR MANDAL
RESIDENT OF WARD NO. 7
PS DHEKIAJULI
DIST SONITPUR
ASSAM
6:SRI NABIN DEKA
F/O LATE MAHANANDA DEK
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE AJIT BORTHAKUR
ORDER
Date : -22.12.2022
Heard Mr. R Goswami, learned counsel for the applicant.
By this application under Order XLI Rule 5 of the CPC, the applicant has prayed
for stay of the Judgment and Award, dated 03.09.2022 passed by the learned Member,
MACT No.2, Kamrup (M) in MAC Case No. 1972/2018.
Issue notice to the opposite parties.
The applicant shall take steps for service of notice upon the opposite parties by
registered post with A/D post.
Till the returnable date, further proceedings of the Award, dated 03.09.2022
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passed by the learned Member, MACT No.2, Kamrup (M) in MAC Case No. 1972/2018
is hereby stayed subject to deposit of 50% of the awarded amount with the Registry of
this Court.
List the matter after 6(six) weeks.
JUDGE
Comparing Assistant
