Page No.# 1/4 vs The State Of Assam And 6 Ors
2022 Latest Caselaw 4801 Gua

                                                         Page No.# 1/4

GAHC010104272022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/2112/2022



         TAPAN TALUKDAR AND 7 ORS
         S/O- LATE ANIL TALUKDAR
         VILL- KASHKURI
         P.O- BONGAON

         P.S- SARTHEBARI
          DIST- BAJALI (ASSAM)
         PIN- 781375

         2: JOGMAYA DAS
         W/O- ABIRAM DAS
         VILL- PARAHKUCHI PAM
          P.O- RAMPUR (DEKAPARA)
          P.S- SARTHEBARI
          DIST- BAJALI
         ASSAM
          PIN-781375

         3: GOLAPI BHUYAN
         W/O- MAHIDAR BHUYAN

         VILL- BATIYA

         P.O- SARTHEBARI
         P.S- SARTHEBARI

         DIST- BAJALI
         ASSAM

          PIN-781307

         4: MEENA BASUMATARY
         W/O- BINOY BASUMATARY
                               Page No.# 2/4

VILL- KAWAIMARIUND BLOCK

P.O- RAMPUR (DEKAPARA)
P.S- SARTHEBARI

DIST- BAJALI
ASSAM

PIN-781375

5: KHANINDRA DEKA
S/O- UMESH CH. DEKA

VILL- KALATALI PATHAR

P.O- SARTHEBARI
P.S- SARTHEBARI

DIST- BAJALI
ASSAM

PIN-781375

 6: NIBIJITA DEURY
S/O- BIJU DEURY
VILL- MARIPUR
P.O-RAMPUR (DEKAPARA)
P.S - SARTHEBARI
DIST- BAJALI
ASSAM
PIN-781375

 7: IBRAHIM KHAN
S/O- LATE ALTAB KHAN
VILL- KAWAIMARI 9 NO. BLOCK
P.O-NALIGAON
P.S - SARTHEBARI
DIST- BAJALI
ASSAM
PIN-781352

 8: ANNES ALI
S/O-LATE TANU MIYA
VILL- KAWAIMARI GHA
P.O-NALIGAON
P.S - SARTHEBARI
DIST- BAJALI
ASSAM
                                                          Page No.# 3/4

PIN-781352
VERSUS

THE STATE OF ASSAM AND 6 ORS
REP. BY THE ADDITIONAL CHIEF SECRETARY
GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI- 781006.

2:THE DEPUTY COMMISSIONER
BAJALI
ASSAM
 PIN-781325
 3:THE PRESIDENT
BARPETA ANCHALIK PANCHAYAT
 KEOTKUCHI
 DIST- BARPETA
ASSAM
 PIN-781309
 4:THE EXECUTIVE OFFICER
BARPETA ANCHALIK PANCHAYAT
 KEOTKUCHI
 DIST- BARPETA
ASSAM
 PIN-781309
 5:THE EXECUTIVE OFFICER
BHAWANIPUR ANCHALIK PANCHAYATSARUPETA
 DIST- BAJALI
ASSAM
 PIN-781318
 6:THE SECRETARY
9. NO. PUB PAKA GP
VILL AND P.O- RAMPUR DEKAPARA
 DIST- BAJALI
ASSAM
 PIN-781375
 7:THE PRESIDENT
9. NO. PUB PAKA GP
VILL AND P.O- RAMPUR DEKAPARA
 DIST- BAJALI
ASSAM
 PIN-781375
 ------------
Advocate for : MR. M SARANIA
Advocate for : SC
 P AND R.D. appearing for THE STATE OF ASSAM AND 6 ORS
                                                                   Page No.# 4/4




                                BEFORE
           HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                      ORDER

Date : 06-12-2022

In view of the judgment and order passed today in WP(C) No. 3661/2022, no order is required to be passed. Accordingly, writ petition stands closed. All interim orders, if any stand vacated.

JUDGE

Comparing Assistant