New India Assurance Co Ltd vs Niruprova Lahon And 4 Ors
2022 Latest Caselaw 4747 Gua

                                                             Page No.# 1/3

GAHC010244322022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          Case : I.A.(Civil)/3535/2022

         NEW INDIA ASSURANCE CO LTD.
         HAVING ITS REGISTERED OFFICE AT NEW ASSURANCE BUILDING
         87
         MAHATMA GANDHI ROAD
         MUMBAI AND ONE OF THE REGIONAL OFFICE AT STAR CITY COMPLEX
         5TH FLOOR
         LACHIT NAGAR
         GUWAHATI 781005
         NEAR HANUMAN MANDIR


          VERSUS

         NIRUPROVA LAHON AND 4 ORS.
         W/O LATE DURBADAL LAHON
         RESIDENT OF VILLAGE KEKURI AHOM
         PO CHAMARAJAN
         PS AND DIST DHEMAJI
         ASSAM
         787057

         2:SMTI NITUMONI LAHON
         W/O LATE GHANASHYAM LAHON

         RESIDENT OF VILLAGE KEKURI AHOM
         PO CHAMARAJAN
         PS AND DIST DHEMAJI
         ASSAM
         787057
         3:SRI ROKTODIP LAHON
         S/O LATE GHANASHYAM LAHON

          RESIDENT OF VILLAGE KEKURI AHOM
          PO CHAMARAJAN
                                                                    Page No.# 2/3

         PS AND DIST DHEMAJI
         ASSAM
         787057
         4:JYOTIMOI LAHON
         S/O LATE GHANASHYAM LAHON

          RESIDENT OF VILLAGE KEKURI AHOM
          PO CHAMARAJAN
          PS AND DIST DHEMAJI
          ASSAM
          787057
          5:SRI HEMANTA DAS

         S/O AJIT DAS
         RESIDENT OF VILLAGE KUMARKATA
         PO NARAGAON
         PS NORTH LAKHIMPUR
         ASSAM
         787031
         6:SRI PRABHAT PADI
         S/O PHATIK PADI

         RESIDENT OF NO. 2 KAWAIMARI GAON
         PO BADHAKARA
         PS NORTH LAKHIMPUR
         ASSAM 787030
         ------------
         Advocate for : MR. K K BHATTA
         Advocate for : appearing for NIRUPROVA LAHON AND 4 ORS.



                               BEFORE
                 HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                    ORDER

02.12.2022

Heard Mr. K. K. Bhatta, learned counsel for the applicant.

By this interlocutory application, the applicant has prayed for stay of operation of the judgment and award dated 31.08.2022 passed by the Member, MACT, Dhemaji in MAC Case No. 32/2019.

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Upon hearing the learned counsel and perusing the averments made in the application, the operation of the judgment and award dated 31.08.2022 passed by the learned Member, MACT, Dhemaji in MAC Case No. 32/2019 shall remain stayed till disposal of the connected appeal.

Accordingly, the Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant