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Page No.# 1/3 vs The Union Of India And 8 Ors
2022 Latest Caselaw 4743 Gua

Citation : 2022 Latest Caselaw 4743 Gua
Judgement Date : 2 December, 2022

Gauhati High Court
Page No.# 1/3 vs The Union Of India And 8 Ors on 2 December, 2022
                                                                   Page No.# 1/3

GAHC010066322021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2616/2021

         DHANJIT MECH AND 4 ORS
         S/O- JANESWAR MECH, R/O- VILL.- KACHARI GAON, P.S. KAMPUR, P.O.
         KATHIYATOLI, DIST.- NAGAON, ASSAM- 782427.

         2: UTPAL BORO
          S/O- CHAKRADHAR BORO
          R/O- VILL.- KALBARI
          P.S. SALBARI
          P.O. ANANDA BAZAR
          DIST.- BAKSA
         ASSAM- 781318.

         3: ROBINDRA BASUMATARI
          S/O- NAREN BASUMATARI
          R/O- VILL.- KACHARISON
          P.S. ORANG
          P.O. KACHARISON
          DIST.- UDALGURI
         ASSAM
          PIN- 784117.

         4: BUBUL GOYARI
          S/O- RUPEN GOYARI
          R/O- VILL.- BAMUNIGAON
          P.S. AND P.O. JAKHALABANDHA
          DIST.- NAGAON
         ASSAM- 782136.

         5: RITA DAIMARI
          D/O- HAMESWAR DAIMARI
          R/O- VILL.- DAKHINAMLAGA
          P.S. CHARIDUAR
          P.O. CHARIDUAR
          DIST.- SONITPUR
                                                      Page No.# 2/3

ASSAM- 784103

VERSUS

THE UNION OF INDIA AND 8 ORS.
REP. BY THE COMMISSIONER AND SECRETARY, GOVT. OF
INDIA/MINISTRY OF HOME AFFAIRS (NORTH-EASTERN SECTOR), NEW
DELHI.

2:THE STAFF SELECTION COMMISSION (SSC)

REP. BY THE CHAIRMAN/SECRETARY
STAFF SELECTION COMMISSION
BLOCK-12
CGO COMPLEX
LODHI ROAD
NEW DELHI- 110003.

3:THE REGIONAL DIRECTOR (NORTH EASTERN REGION)

STAFF SELECTION COMMISSION
RUKMINI NAGAR
P.O. ASSAM SACHIVALAYA
GUWAHATI-06.

4:THE DEPUTY GENERAL (DG)

BORDER SECURITY FORCE (BSF)
BLOCK NO. 10
LODHI ROAD
PRAGATI VIHAR
NEW DELHI- 110003.

5:THE DIRECTOR GENERAL (DG)

CENTRAL INDUSTRIAL SECURITY FORCE (CISF)
BLOCK NO. 13
CGO COMPLEX
NEW DELHI-110003.

6:THE DIRECTOR GENERAL (DG)

CENTRAL RESERVE POLICE FORCE (CRPF)
CGO COMPLEX
NEW DELHI-110003.

7:DIRECTOR GENERAL
ASSAM RIFILES
                                                                                  Page No.# 3/3

             NONGRIMMAW
             LAITUMUKHRAH
             GORALINE
             SHILLONG
             MEGHALAYA- 792011.

            8:DIRECTOR GENERAL

             INDO TIBETAN BORDER FORCE (ITBP)
             BLOCK NO. 10
             CGO COMPLEX
             LODHI ROAD
             NEW DELHI-110003.

            9:DIRECTOR GENERAL

             SHAHSASTRA SEEMA BAL (SSB)
             5-6
             VIVEKANANDA MARG
             EAST BLOCK
             R.K. PURAM
             NEW DELHI- 110022

Advocate for the Petitioner   : MR W R MEDHI

Advocate for the Respondent : ASSTT.S.G.I.




                                 BEFORE
            HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                             ORDER

Date : 02.12.2022

The order of 22.06.2022 provides that the question in issue in the present writ petition had been heard by a Coordinate Bench and the judgment is reserved.

The matter is listed before this Court and the records of the Court shows that this writ petition has not been reserved for judgment.

Registry may verify and act accordingly.

JUDGE

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