Page No.# 1/3 vs The State Of Assam And 2 Ors
2022 Latest Caselaw 3308 Gua

                                                                   Page No.# 1/3

GAHC010044572022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/2395/2022

         MD. NOUSHAD ALI AND 6 ORS
         S/O. LT. ISMAIL ALI, VILL. DHAMDHAMA, P.O. NIZ DHAMDHAMA, DIST.
         NALBARI, ASSAM.

         2: NAGESH BARZA BARO

          S/O. LT. AMIN CH. BARO
          R/O. UTTARPARA
          P.O. BAGANPARA
          DIST. BAKSA
          PIN-781344
          ASSAM.

         3: SONALI BRAHMA RAMCHIARY
          D/O. DEBANDRA NATH
          R/O. DAIMUGURI
          FATASIL AMBARI
          GUWAHATI-781025
         ASSAM.

         4: ANUP KALITA
          S/O. LT. BHUPENDRA KALITA
         VILL. MAZDIA
          P.O. CHOOK BAZAR
          NALBARI
         ASSAM.

         5: SYED ARIF HUSSAIN
          S/O. LT. SYED MANIRUDDIN AHMED
          R/O. AND P.O. BARPALAHA
          P.S. BAIHATA
          CHARIALI
          DIST. KAMRUP
         ASSAM-781121.
                                                                   Page No.# 2/3


            6: BOBITA BORAH
             D/O. JAPNESWAR BORAH
             R/O. VILL. NEW CENTRE
             SOOTEA
             DIST. BISWANATH
             PIN-784175
            ASSAM.

            7: JADURAM KALITA
             S/O. BALO KALITA
            VILL. ADIALENGI
             P.O. BALICHAPORI
             DIST. MAJULI
             PIN-785104
            ASSAM

            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REP. BY THE COMMISSIONER AND SECY. OF THE GOVT. OF ASSAM,
            SECONDARY EDUCATION DEPTT., DISPUR, ASSAM, GUWAHATI-781006.

            2:THE DIRECTOR OF SECONDARY EDUCATION

             KAHILPARA
             ASSAM
             GUWAHATI-781019.

            3:THE COMMISSIONER AND SECY.
            TO THE GOVT. OF ASSAM
             FINANCE DEPTT.
             DISPUR-781006
            ASSAM

Advocate for the Petitioner   : MR. U K NAIR

Advocate for the Respondent : SC, SEC. EDU.
                                                                       Page No.# 3/3

                                   BEFORE
                       HONOURABLE MR. JUSTICE NANI TAGIA

                                       ORDER

Date : 31.08.2022

Heard Mr. B. Choudhury, learned counsel for the petitioner,

Also heard Mr. U. Sarma, learned standing counsel, Department of Secondary Education, who prays for 2 weeks time to receive the instruction as to whether the case of the petitioner is covered by the judgment & order passed by this Court in WP(c)3816/2021, dated 17.11.2021.

Prayer is allowed.

List it accordingly on 16th of September, 2022, as prayed for by the learned counsels for the parties.

JUDGE

Comparing Assistant