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Oriental Insurance Company Ltd vs Romanti Brah And 5 Ors
2022 Latest Caselaw 3259 Gua

Citation : 2022 Latest Caselaw 3259 Gua
Judgement Date : 26 August, 2022

Gauhati High Court
Oriental Insurance Company Ltd vs Romanti Brah And 5 Ors on 26 August, 2022
                                                              Page No.# 1/3

GAHC010164162022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/2513/2022

         ORIENTAL INSURANCE COMPANY LTD .
         A CENTRAL GOVT. UNDERTAKING HAVING ITS REGIONAL OFFICE AT
         GUWAHATI
         GS ROAD
         ULUBARI
         GUWAHATI 7
         REPRESENTED BY THE DEPUTY MANAGER
         GAUHATI REGIONAL OFFICE
         ULUBARI
         GUWAHATI 781005


          VERSUS

         ROMANTI BRAH AND 5 ORS
         W/O LATE TALY BRAH
         RESIDENT OF VILLAGE NEAR BATALLION COLONY
         CHIMPU ITANAGAR
         PO AND PS CHIMPU
         DIST PAPUMPARE
         ARUNACHAL PRADESH
         791113

         2:MISS MELANG BRAH

         D/O LATE TALY BRAH

         RESIDENT OF VILLAGE NEAR BATALLION COLONY
         CHIMPU ITANAGAR
         PO AND PS CHIMPU
         DIST PAPUMPARE
         ARUNACHAL PRADESH
         791113
         TO BE REPRESENTED BY RES NO 1
                                                       Page No.# 2/3

3:MISS YAYIR BRAH

D/O LATE TALY BRAH

RESIDENT OF VILLAGE NEAR BATALLION COLONY
CHIMPU ITANAGAR
PO AND PS CHIMPU
DIST PAPUMPARE
ARUNACHAL PRADESH
791113
TO BE REPRESENTED BY RES NO 1
4:SRI TALANG BRAH

S/O LATE TALY BRAH

RESIDENT OF VILLAGE NEAR BATALLION COLONY
CHIMPU ITANAGAR
PO AND PS CHIMPU
DIST PAPUMPARE
ARUNACHAL PRADESH
791113
TO BE REPRESENTED BY RES NO 1
5:MD. JAMAL HUSSAIN

S/O ABDUL GANI

RESIDENT OF BATAMARI
PO BHOJKHOWA
CHAPORI
PS TEZPUR
DIST SONITPUR
ASSAM
784027
6:MD. SADDAM HUSSAIN

S/O LATE ANDUL KARIM

RESIDENT OF VILLAGE PARUWA NIKAMUL
PO NIKAMUL SATRA
PS TEZPUR
DIST SONITPUR
ASSAM 784154
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for ROMANTI BRAH AND 5 ORS
                                                                     Page No.# 3/3

                                     :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     O R D E R

26.08.2022

Heard Ms. C. Mozumdar, learned counsel appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and award dated 19.05.2022 passed by the learned Member, Motor Accident Claims Tribunal No.2, Kamrup(M), Guwahati, in MAC Case No.605/2018, shall remained stayed till disposal of the appeal. Interlocutory Application stands disposed of.

JUDGE

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