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Page No.# 1/3 vs Union Of India And 3 Ors
2022 Latest Caselaw 3235 Gua

Citation : 2022 Latest Caselaw 3235 Gua
Judgement Date : 25 August, 2022

Gauhati High Court
Page No.# 1/3 vs Union Of India And 3 Ors on 25 August, 2022
                                                               Page No.# 1/3

GAHC010150792022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/4946/2022

         CENTRAL ADMINISTRATIVE TRIBUNAL
         GUWAHATI BENCH, BAR ASSOCIATION, RAJGARH ROAD, BHANGAGARH,
         GUWAHATI, PIN-781005, ASSAM REPRESENTED BY ITS SECRETARY, SRI
         RAJIB HAZARIKA

         2: RAJIB HAZARIKA
          S/O LATE SONESWAR HAZARIKA
          R/O NAKSHATRA APARTMENT
          JATIYA SAHID PATH
          P.O.-BELTOAL
          P.S.-DISPUR
          GUWAHATI-781028
         ASSAM
          SECRETARY
          CENTRAL ADMINISTRATIVE TRIBUNAL
          GUWAHATI BENCH
          BAR ASSOCIATIO

         VERSUS

         UNION OF INDIA AND 3 ORS.
         MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS,
         DEPARTMENT OF PERSONNEL AND TRAINING, THROUGH ITS
         SECRETARY, NORTH BLOCK, NEW DELHI-110001

         2:ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA
          MINISTRY OF PERSONNEL
          PUBLIC GRIEVANCES AND PENSIONS
          DEPARTMENT OF PERSONNEL AND TRAINING
         THROUGH ITS SECRETARY
          NORTH BLOCK
          NEW DELHI-110001

         3:THE SEARCH-CUM-SELECTION COMMITTEE (SCSC)
                                                                    Page No.# 2/3

             FOR SELECTION TO THE POST OF CHAIRMAN
             CAT
             REPRESENTED BY ITS MEMBER SECRETARY
             DEPARTMENT OF PERSONNEL AND TRAINING
             NORTH BLOCK
             NEW DELHI-110001

            4:JUSTICE RANJIT VASANRAO MORE (RETD)
             R/O FLAT NO. 12
             1ST FLOOR
             BEUNA VISTA
             GEN. J BHOSALE ROAD
             NARIMAN POINT
             MUMBAI-40002

Advocate for the Petitioner   : MR. A AHMED

Advocate for the Respondent : ASSTT.S.G.I.




                               BEFORE
                  HONOURABLE MR. JUSTICE NELSON SAILO

                                         ORDER

25.08.2022

Heard Mr. KN Choudhury, learned senior counsel assisted by Mr. P Mahanta, learned counsel for the petitioners. Also heard Mr. Sanjay Jain, learned Additional Solicitor General of India, assisted by Mr. CKS Baruah, learned CGC who submits that he represents all the respondents, including the respondent No.4.

Hearing concluded.

Judgment reserved.

JUDGE Page No.# 3/3

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