M/S Gsr Ventures Private Limited vs The Union Of India And 2 Ors
2022 Latest Caselaw 3188 Gua

                                                                     Page No.# 1/3

GAHC010127702021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Arb.P./20/2021

            M/S GSR VENTURES PRIVATE LIMITED
            A COMPANY HAVING ITS REGISTERD OFFICE AT 103 SRINIVASA 6-3-1187,
            BEGUMPET, HYDERABAD-500016, ANDHRA PRADESH INDIA,
            REPRESENTED BY ITS AUTHORIZED SIGNATORY K. MOHAMMED RAFI,
            S/O K.C. IMAM SAHEB, F NO. 519 BLOCK A MAY FLYOVER HEIGHTS,
            MALLAPUR, MALLAPUR UPPAL, K.V. REDDY, RANGAREDDY,
            TELENGANA-560076
            VERSUS

            THE UNION OF INDIA AND 2 ORS
            REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON,
            GUWAHATI-781011, DIST-KAMRUP(M), ASSAM

            2:THE CHIEF ENGINEER
             CONST-2
             NF RAILWAY
             MALIGAON
             GUWAHATI-781011
             DIST-KAMRUP(M)
            ASSAM

            3:THE DEPUTY CHIEF ENGINEER
             C-1
             BHRB
             NF RAILWAY BAIRABI SAIRANG CONSTRUCTION OFFICE
            TARAPUR
             SILCHAR
             PIN-788003
             DIST-CACHAR

Advocate for the Petitioner   : MS. S BHATTACHARJEE

Advocate for the Respondent : SC, NF RLY
                                                          Page No.# 2/3




Linked Case : Arb.P./22/2021

M/S GSR VENTURES PRIVATE LIMITED
A COMPANY HAVING ITS REGD. OFFICE AT 103 SRINIVASA 6-3- 1187
BEGUMPET
HYDERABAD- 500016
ANDHRA PRADESH INDIA REP. BY ITS AUTHORIZED SIGNATORY K.
MOHAMMED RAFI
S/O- K.C.IMAM SAHEB
F NO. 519 BLOCK A MAY FLYOVER HEIGHTS
MALLAPUR
MALLAPUR UPPAL
K.V. REDDY
RANGAREDDY TELENGANA- 560076


VERSUS

THE UNION OF INDIA AND 2 ORS
REP. BY THE GENERAL MANAGER (CONSTRUCTION)
N.F.RAILWAY
MALIGAON
GHY-11
DIST.- KAMRUP (M)
ASSAM

2:THE CHIEF ENGINEER
CONST-2
 N.F.RAILWAY
 MALIGAON
 GHY-11
 DIST.- KAMRUP (M)
ASSAM
 3:THE DY. CHIEF ENGINEER
C-1
 BHRB
 NF RAILWAY BAIRABI SAIRANG CONSTRUCTION OFFICE
TARAPUR
 SILCHAR
 PIN- 788003
 DIST.- CACHAR
 ------------
Advocate for : MS. S BHATTACHARJEE
Advocate for : SC
                                                                                Page No.# 3/3

            NF RLY appearing for THE UNION OF INDIA AND 2 ORS



                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                          ORDER

Date : 24.08.2022

Heard Ms. S. Bhattacharjee, learned counsel for the petitioner in both these petitions. Also heard Mr. S. Chakraborty, learned Standing Counsel, N.F. Railway.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant