Page No.# 1/3 vs Union Of India And 4 Ors
2022 Latest Caselaw 3177 Gua

                                                                   Page No.# 1/3

GAHC010167562022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Arb.A./11/2022

         M/S CHARANJIT SINGH AND SONS AND ANR
         HAVING ITS OFFICE AT SIGNAL BASTI, SUPPLY ROAD, DIST. DIMAPUR,
         NAGALAND, PIN-797112, REP. HEREIN BY ITS PROPRIETOR- SHRI
         CHARANJIT SINGH, S/O. LT. PARKASH SINGH, R/O. HOUSE NO.43, SEMA
         TILA COLONY, SIGNAL BASTI, SUPPLY ROAD, P.O. DIMAPUR, P.S. SUB
         URBAN, DIST. DIMAPUR, NAGALAND, PIN-797112.

         2: CHARANJIT SINGH
          S/O. LT. PARKASH SINGH
          R/O. HOUSE NO.43
          SEMA TILA COLONY
          SIGNAL BASTI
          SUPPLY ROAD
          P.O. DIMAPUR
          P.S. SUB URBAN
          DIST. DIMAPUR
          NAGALAND
          PIN-797112

         VERSUS

         UNION OF INDIA AND 4 ORS
         REP. BY THE DEFENCE SECRETARY, MINISTRY OF DEFENCE, GOVT. OF
         INDIA, SOUTH BLOCK, NEW DELHI-110011.

         2:THE ENGINEER IN CHIEF

          MILITARY ENGINEER SERVICES
          INTEGRATED HQ OF MINISTRY OF DEFENCE (ARMY)
          KASHMIR HOUSE
          RAJAJI MARG
          NEW DELHI-110011.

         3:THE ADDL. DIRECTOR GENERAL (NEI)
                                                                  Page No.# 2/3

             C/O. HEADQUARTER CCE (ARMY) NO.3
             PIN-900328
             C/O. 99 APO.

             4:THE CHIEF ENGINEER

             MILITARY ENGINEER SERVICES
             HEADQUARTER CCE (ARMY) NO.2
             MISSAMARI
             P.O. MISSAMARI
             DIST. SONITPUR
             ASSAM
             PIN-784506.

             5:THE PROJECT MANAGER

             MISAMARI-1
             MILITARY ENGINEER SERVICES
             HEADQUARTER CCE (ARMY) NO.2
             MISSAMARI
             P.O. MISSAMARI
             DIST. SONITPUR
             ASSAM
             PIN-784506

Advocate for the Petitioner   : MR. P D NAIR

Advocate for the Respondent : ASSTT.S.G.I.




                                        :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        O R D E R

24.08.2022

Heard Mr. G. Alam, learned counsel appearing for the appellants. Also heard Mr. S.D. Rahman, learned counsel representing the respondents.

Appeal is admitted for hearing.

Page No.# 3/3

Issue notice.

No formal notice is required to be sent as Mr. Rahman has accepted notice on behalf of all the respondents. However, extra copies of the memo of appeal be furnished to him.

List after 6(six) weeks.

Till returnable date, the judgment and order dated 12.08.2022 passed by the learned District Judge, Sonitpur District at Tezpur in Misc. Arbitration Case No.05/2022 shall remain stayed.

JUDGE

Comparing Assistant