6: Rani Khan vs Md. Nurul Amin
2022 Latest Caselaw 3042 Gua

                                                          Page No.# 1/4

GAHC010214212019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/79/2021

         ON THE DEATH OF MD. NASIR KHAN HIS LEGAL HEIRS
         REPRESENTED BY,

         1.1: GULENA BEGUM
         W/O LATE MD. NASIR KHAN
          R/O VILLAGE- DIMOROGURI
          KALIBARI PATH
          NAGAON
          MOUZA NIZSAHAR
          DIST. NAGAON
         ASSAM

         1.2: AMZAD KHAN
          S/O LATE MD. NASIR KHAN
          R/O VILLAGE- DIMOROGURI
          KALIBARI PATH
          NAGAON
          MOUZA NIZSAHAR
          DIST. NAGAON
         ASSAM

         1.3: RASED KHAN
          S/O LATE MD. NASIR KHAN
          R/O VILLAGE- DIMOROGURI
          KALIBARI PATH
          NAGAON
          MOUZA NIZSAHAR
          DIST. NAGAON
         ASSAM

         1.4: BIKI KHAN
          S/O LATE MD. NASIR KHAN
          R/O VILLAGE- DIMOROGURI
          KALIBARI PATH
                                                                      Page No.# 2/4

             NAGAON
             MOUZA NIZSAHAR
             DIST. NAGAON
             ASSAM

            1.5: NESIMA BEGUM
             D/O LATE MD. NASIR KHAN
             R/O VILLAGE- DIMOROGURI
             KALIBARI PATH
             NAGAON
             MOUZA NIZSAHAR
             DIST. NAGAON
            ASSAM

            1.6: RANI KHAN
             D/O LATE MD. NASIR KHAN
             R/O VILLAGE- DIMOROGURI
             KALIBARI PATH
             NAGAON
             MOUZA NIZSAHAR
             DIST. NAGAON
            ASSA

            VERSUS

            MD. NURUL AMIN
            S/O- LATE SIRAJUL HAQUE, R/O- VILL.- DIMOROGURI, KALIBARI PATH,
            NAGAON, MOUZA- NIZSAHAR, DIST.- NAGAON, ASSAM.



Advocate for the Petitioner   : MR. P J SAIKIA

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1018/2022

            ON THE DEATH OF MD. NASIR KHAN HIS LEGAL HEIRS GULENA BEGUM
            AND 5 ORS.
            W/O LATE NASIR KHAN
            R/O- VILL.- DIMOROGURI
            KALIBARI PATH
            NAGAON
                            Page No.# 3/4

MOUZA- NIZSAHAR
DIST.- NAGAON
ASSAM

2: AMZAD KHAN
S/O LATE MD. NASIR KHAN
 R/O VILLAGE- DIMOROGURI
 KALIBARI PATH
 NAGAON
 MOUZA NIZSAHAR
 DIST. NAGAON
ASSAM

3: RASED KHAN
S/O LATE MD. NASIR KHAN
R/O VILLAGE- DIMOROGURI
KALIBARI PATH
NAGAON
MOUZA NIZSAHAR
DIST. NAGAON
ASSAM

4: BIKI KHAN
S/O LATE MD. NASIR KHAN
R/O VILLAGE- DIMOROGURI
KALIBARI PATH
NAGAON
MOUZA NIZSAHAR
DIST. NAGAON
ASSAM

5: NESIMA BEGUM
D/O LATE MD. NASIR KHAN
R/O VILLAGE- DIMOROGURI
KALIBARI PATH
NAGAON
MOUZA NIZSAHAR
DIST. NAGAON
ASSAM

6: RANI KHAN
D/O LATE MD. NASIR KHAN
R/O VILLAGE- DIMOROGURI
KALIBARI PATH
NAGAON
MOUZA NIZSAHAR
DIST. NAGAON
ASSAM
                                                                     Page No.# 4/4

            VERSUS

           MD. NURUL AMIN
           S/O LATE SIRAJUL HAQUE
           R/O VILLAGE- DIMOROGURI
           KALIBARI PATH
           NAGAON
           MOUZA NIZSAHAR
           DIST. NAGAON
           ASSAM


           ------------
           Advocate for : MR. P J SAIKIA
           Advocate for : appearing for MD. NURUL AMIN



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 17.08.2022.

Heard Mr. M.U. Mahmud, learned counsel representing the legal heirs of lt. Md. Nasir Khan.

In the light of the judgment of Supreme Court that was delivered in RE cognizance for extension of limitation of the Miscellaneous Application No. 29/2022, the application for setting aside abetment has become infructuous now. The appeal did not abate as claimed earlier. Therefore, the prayer for setting aside abetment is closed.

The I/A stands disposed of.

JUDGE

Comparing Assistant