Gauhati High Court
New India Assurance Company Ltd vs Smti. Durga Devi Chetry And 7 Ors on 17 August, 2022
Page No.# 1/5
GAHC010314282019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No : I.A.(Civil)/2418/2022
NEW INDIA ASSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87
M.G. ROAD
FORT
MUMBAI AND ITS REGIONAL OFFICE AT STAR CITY COMPLEX
5TH FLOOR
LACHIT NAGAR
NEAR HANUMAN MANDIR
G.S. ROAD
GUWAHATI-
VERSUS
SMTI. DURGA DEVI CHETRY AND 7 ORS
W/O LATE KISHORE CHETRY @ LT. KISHORE SINGH CHETRY
R/O VILLAGE LAKHIPATHAR
P.S. DIGBOI
DIST. TINSUKIA
ASSAM
PIN 786171.
2:SRI RAJEN CHETRY
S/O LATE KISHORE CHETRY @ LT. KISHORE SINGH CHETRY
R/O VILLAGE LAKHIPATHAR
P.S. DIGBOI
DIST. TINSUKIA
ASSAM
PIN 786171.
3:SRI MUKESH CHETRY
S/O LATE KISHORE CHETRY @ LT. KISHORE SINGH CHETRY
R/O VILLAGE LAKHIPATHAR
Page No.# 2/5
P.S. DIGBOI
DIST. TINSUKIA
ASSAM
PIN 786171.
4:MISS KALPANA CHETRY
D/O LATE KISHORE CHETRY @ LT. KISHORE SINGH CHETRY
R/O VILLAGE LAKHIPATHAR
P.S. DIGBOI
DIST. TINSUKIA
ASSAM
PIN 786171.
5:SRI UJJAL BARUAH
S/O SRI ANIL BARUAH
R/O VILLAGE MOHONG
P.O. AND P.S. BORDUMSA
DIST. TINSUKIA
ASSAM
PIN 786160
ASSAM. DRIVER OF THE VEHICLE NO. AS-23-AC-8993.
6:SMTI UMA NATH
W/O SRI JOGESWAR [email protected] JAGU NATH
R/O PURONI PUKHURI
MADHAUPUR VILLAGE
P.O. AND P.S. BORDUMSA
DIST. TINSUKIA
ASSAM
PIN 786160
ASSAM. OWNER OF THE VEHICLE NO. AS-23-AC-8993.
7:BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
TINSUKIA BRANCH OFFICE
KUMHAR PATTY
GNB ROAD
P.O. TINSUKIA
PIN 786125
DISTRICT. TINSUKIA
ASSAM. INSURER OF THE VEHICLE NO. AS-23-AC-8993.
8:SRI BHANU SHARMA
S/O SRI RAM KR. SHARMA
R/O VILL. KHJERAMPANI
KHERAMPANI TEA CO. PVT. LTD.
P.O. AND P.S. BORDUMSA
DIST. CHANGLANG (A.P.)
PIN 792056. OWNER OF VEHICLE NO. AS-23-E-7488 HERO HONDA.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SMTI. DURGA DEVI CHETRY AND 7 ORS
LINKED Case No. : MACApp./497/2022
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NEW INDIA ASSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87,
M.G. ROAD,FORT, MUMBAI AND ITS REGIONAL OFFICE AT
STAR CITY COMPLEX, 5TH FLOOR, LACHIT NAGAR, NEAR
HANUMAN MANDIR, G.S. ROAD, GUWAHATI-
VERSUS
SMTI. DURGA DEVI CHETRY AND 7 ORS
W/O LATE KISHORE CHETRY @ LT. KISHORE SINGH
CHETRY, R/O VILLAGE LAKHIPATHAR, P.S. DIGBOI, DIST.
TINSUKIA, ASSAM, PIN 786171.
2:SRI RAJEN CHETRY
S/O LATE KISHORE CHETRY @ LT. KISHORE SINGH CHETRY
R/O VILLAGE LAKHIPATHAR
P.S. DIGBOI
DIST. TINSUKIA
ASSAM
PIN 786171.
3:SRI MUKESH CHETRY
S/O LATE KISHORE CHETRY @ LT. KISHORE SINGH CHETRY
R/O VILLAGE LAKHIPATHAR
P.S. DIGBOI
DIST. TINSUKIA
ASSAM
PIN 786171.
4:MISS KALPANA CHETRY
D/O LATE KISHORE CHETRY @ LT. KISHORE SINGH
CHETRY
R/O VILLAGE LAKHIPATHAR
P.S. DIGBOI
DIST. TINSUKIA
ASSAM
PIN 786171.
5:SRI UJJAL BARUAH
S/O SRI ANIL BARUAH
R/O VILLAGE MOHONG
P.O. AND P.S. BORDUMSA
DIST. TINSUKIA
ASSAM
Page No.# 4/5
PIN 786160
ASSAM. DRIVER OF THE VEHICLE NO. AS-23-AC-8993.
6:SMTI UMA NATH
W/O SRI JOGESWAR [email protected] JAGU NATH
R/O PURONI PUKHURI
MADHAUPUR VILLAGE
P.O. AND P.S. BORDUMSA
DIST. TINSUKIA
ASSAM
PIN 786160
ASSAM. OWNER OF THE VEHICLE NO. AS-23-AC-8993.
7:BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
TINSUKIA BRANCH OFFICE
KUMHAR PATTY
GNB ROAD
P.O. TINSUKIA
PIN 786125
DISTRICT. TINSUKIA
ASSAM. INSURER OF THE VEHICLE NO. AS-23-AC-8993.
8:SRI BHANU SHARMA
S/O SRI RAM KR. SHARMA
R/O VILL. KHJERAMPANI
KHERAMPANI TEA CO. PVT. LTD.
P.O. AND P.S. BORDUMSA
DIST. CHANGLANG (A.P.)
PIN 792056. OWNER OF VEHICLE NO. AS-23-E-7488 HERO
HONDA
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
17.08.2022
Heard the learned counsel for the applicant.
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This is an application praying for stay/suspension of the impugned
Judgment and Award dated 31.08.2019 passed by the learned Member, MACT
No. 2, Tinsukia in MAC Case No. 69/2015.
Issue notice returnable after six weeks.
The applicant to take steps for issuance of notice upon the respondents by
way of registered post with A/D as well as by usual process within a period of
seven days from today.
List this matter after six weeks on a date to be fixed by the Registry.
JUDGE
Comparing Assistant
