The Oriental Insurance Co. Ltd vs Asmot Ali @ Aachamat Ali And 5 Ors
2022 Latest Caselaw 2959 Gua

Citation : 2022 Latest Caselaw 2959 Gua
Judgement Date : 12 August, 2022

Gauhati High Court

The Oriental Insurance Co. Ltd vs Asmot Ali @ Aachamat Ali And 5 Ors on 12 August, 2022

                                                               Page No.# 1/3

GAHC010155642022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                       I.A.(Civil)/2334/2022

         THE ORIENTAL INSURANCE CO. LTD.
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         REGISTERED BY ITS REGIONAL MANAGER
         ULUBARI
         GUWAHATI-7
         DIST. KAMRUP
         ASSAM


          VERSUS

         ASMOT ALI @ AACHAMAT ALI AND 5 ORS.
         S/O- LATE AHER ALI
         R/O- VILL.- MULBARI
         P.S. MERERCHAR
         DIST. BONGAIGAON
         ASSAM
         PIN- 783392.

         2:AMJAD ALI
         S/O- AHER ALI
          R/O- VILL.- 4 NO. BHANDARA
          P.O. BHANDARA BAZAR
          P.S. MANIKPUR
          DIST. BONGAIGAON
         ASSAM
          PIN- 783392.
          3:ASHIRUDDIN AHMED
         S/O- MD. ABDUL REZZAK
          R/O- VILL.- DOLAIGAON
          P.O. AND P.S. BONGAIGAON
          DIST. BONGAIGAON
                                                               Page No.# 2/3

ASSAM
PIN- 783392.
4:THE UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD.

REPRESENTED BY THE LEGAL MANAGER
UNIT NO. 1
COM-B
1ST FLOOR
ADAMS PLAZA
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI
ASSAM
PIN- 781005.
5:NARAYAN PAL
S/O- R. PAL
R/O- B/28
HARIDARSHAN SOCIETY
NAVA VASTRAL
R.T.O. ROAD
VASTRAL AHMEDABAD-380027.
6:NARAYAN R. BAGHEL
S/O- RAMSEWAK
R/O- B/28
HARIDARSHAN SOCIETY (SOC) NAVA VASTRAL
R.T.O. ROAD
VASTRAL AHMEDABAD-380027.
------------
Advocate for : MR. S K GOSWAMI
Advocate for : appearing for ASMOT ALI @ AACHAMAT ALI AND 5 ORS.
                                                                            Page No.# 3/3




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

12.08.2022

Since the connected appeal is admitted for hearing, the Judgment and order dated 28.04.2022 passed by the Member, MACT, Bongaigaon in MAC Case No. 161/2018 shall remain stayed till disposal of the appeal.

JUDGE

Comparing Assistant