Gauhati High Court
Page No.# 1/7 vs Rakesh Kumar And 2 Ors on 12 August, 2022
Page No.# 1/7
GAHC010144272022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/413/2022
SPANDAN DAS AND 30 ORS
S/O. SURYA DAS, L-5, PRAGJYOTISH HOUSING COMPLEX, GHORAMARA,
KHANKAH ROAD, P.O. BELTOLA, P.S. HATIGAON, GUWAHATI-781028
2: PRIYANKA BHARALI
D/O. SHRI HRISHIKESH BHARALI
R/O. SHRISTI RESIDENCY
LANKESHWAR
WEST JALUKBARI
PIN-781014
DIST. KAMRUP (M)
GUWAHATI-04.
3: NILAKSHI DAS
W/O. PRANJAL BEZBARUAH
R/O. JAPORIGOG NEAR KARBI NAMGHAR
PANCHARATNA PATH
H.NO.-17
GUWAHATI-781005
P.O. DISPUR
P.S. DISPUR
4: DHRUBAJYOTI DEKA
S/O. SHRI AMBURAM DEKA
VILL. KATHALGURI
P.O. KATHIATALI
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN-782427.
5: BIRENDRA KUMAR DAS
S/O. SRI DILIP KUMAR DAS
R/O. MOTI RAM BORA ROAD
Page No.# 2/7
FOUJDARIPATTI
P.O. NAGAON
P.S. SADAR
DIST. NAGAON
ASSAM-782003.
6: MRINMOY DEKA
S/O. SHRI NAGENDRA DEKA
VILL. OJAGAON
P.O. CHENGAPATHER
DIST. UDALGURI
7: AMRIT BISWAS
S/O. SADHAN BISWAS
VILL. OUJARI
P.O. BAGHNA
DIST. MORIGAON
ASSAM-782105.
8: JITJYOTI KALITA
C/O. SHRI RISHAB CH. KALITA
R/O. KRISHNANAGAR
JAPORIGOG
GUWAHATI-781005
DIST. KAMRUP (M)
ASSAM.
9: PINKU MANE BORAH
S/O. SHRI SADA NANDA BORAH
VILL. MADHUPUR
P.O. MADHUPUR
P.S. SADAR
DIST. NAGAON
ASSAM
PIN-782003.
10: TRIDEEP KR BORAH
S/O. ANIL CHANDRA BORAH
R/O. BELTOLA
BHETAPARA
P.O. BELTOLA
P.S. HATIGAON
DIST. KAMRUP (M)
ASSAM-781028.
11: RASHMI REKHA SHARMA
C/O. SHRI KARTIK SARMAH
VILL. PURANI BAZAR NO.4
Page No.# 3/7
AND P.S. KAMPUR
DIST. NAGAON.
12: PRANJAL DEKA
S/O. SRI MADHAB CH. DEKA
CHANDMARI
KRISHNAGAR
C/O. DEKA STORE
P.S. CHANDMARI
P.O. CHANDMARI
PIN-781003
13: DHANTI HAZARIKA
S/O. SRI PABAN HAZARIKA
VILL. TETELICHARA
P.O. TETELICHARA
P.S. KAMPUR
DIST. NAGAON
ASSAM.
14: MRIGANKA DAS
S/O. SRI NARAYAN CHANDRA DAS
R/O. CHANDMARI
NABAGIRI PATH
GUWAHATI-03
DIST. KAMRUP (M).
15: NAYANMONI DAS
R/O. AZARA
P.S. AZARA
P.O. GUHATI UNIVERSITY
GUWAHATI
DIST. KAMRUP (M).
16: RUMI DAS
D/O. SRI SURENDRA MOHAN DAS
VILL. TETELISARA
P.S. KAMPUR
DIST. NAGAON
ASSAM.
17: MANAB DEKA
C/O. SRI KANDARPA KR. DEKA
C/O. SRI SONAMAL DEKA
R/O. P.W.D. COLONY
DISPUR
SUPERMARKET
Page No.# 4/7
P.O. DISPUR
P.S. DISPUR
GUWAHATI-781006
DIST. KAMRUP (M)
ASSAM.
18: JYOTI PRASAD NATH
C/O. SRI KAMINI KUMAR NATH
R/O. NARENGI BONDA (NEAR FOREST CAMP)
P.S. NOONMATI
P.O. BONDA
DIST. KAMRUP (M)
PIN-781026
ASSAM.
19: RITALI TALUKDAR
D/O. KISHORE TALUKDAR
VILL. BAREIGAON
P.O. AND P.S. TAMULPUR
DIST. BASKA
ASSAM-781367.
20: BISHAL RAJKHOWA
C/O. LT. JAGANATH RAJKHOWA
VILL/TOWN TETELISARA AMARAWATI
P.O. KAMPUR
DIST. NAGAON
ASSAM
PIN-782426.
21: TRIBENI DEVI
D/O. SRI RUPRAM NATH
VILL/TOWN MAHGARIA ATI GAON
P.O. KAMPUR
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN-782426.
22: PARINITA HAZARIKA
C/O. SHRI DEBA HAZARIKA
R/O. GADHARIA GAON
P.O. MORANGIAL
P.S. SADAR
DIST. NAGAON
ASSAM
PIN-782141.
Page No.# 5/7
23: PROJESH KR DAS
S/O. SRI DIPAK KR. DAS
R/O. SARUMOTORIA
DIST. KAMRUP (M)
GUWAHATI-781036
P.O. AND P.S. DISPUR
24: RUNA LASKAR
W/O. SRI SANJIB DAS
VILL. TETILISARA
P.S. KAMPUR
DIST. NAGAON
ASSAM.
25: MANASJYOTI BARMAN
S/O. HAREN CH. BARMAN
VILL. TATIMARA
P.O. SONABULI
P.S. SALBARI
DIST. BASKA
P.O. AND P.S. GALAGANJ
DIST. DHUBRI
26: SIDHARTH RAY
S/O. SRI MRINAL KANTI RAY
VILL. SOUTH TOKRECHARA
P.O. AND P.S. GALAGANJ
DIST. DHUBRI
27: KISHORE MAHANTA
S/O. SRI ABANI MAHANTA
R/O. HOUSE NO.74
ANANDA NAGAR
DR. BHUPEN HAZARIKA ROAD
P.S. AND P.O. NOONMATI
GUWAHATI
ASSAM.
28: DILIP DAS
S/O. SRI PABIN DAS
VILL. SAHPUR
P.O. NANKARBHOIRA
DIST. NALBARI
PIN-781306.
Page No.# 6/7
29: PRAHLAD DAS
C/O. PARAMA DAS
VILL. NO. 3
AMTALA
P.O. KUKURMARA
P.S. CHAIGAON
DIST. KAMRUP (R)
781130.
30: SATYAJIT DEKA
S/O. LT. DEKHAN DEKA
VILL. CHURATABARI
P.O. AND P.S. MIKIRBHETA
DIST. MORIGAON.
31: KASHYAJIT BARUAH
S/O. SRI DIMBESWAR BARUAH
VILL. LOZORA
P.S. SIPAJHAR
DIST. DARRAN
VERSUS
RAKESH KUMAR AND 2 ORS
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM,
FISHERY DEPARTMENT, DISPUR, GUWAHATI-781006
2:GURU JYOTI DAS
CHAIRMAN OF ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
VIP ROAD
CHACHAL
GUWAHATI-781036
DIST-KAMRUP(M)
ASSAM
3:PRASANTA BORKAKOTY
THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
VIP ROAD
CHACHAL
GUWAHATI-781036
DIST-KAMRUP(M)
ASSA
Advocate for the Petitioner : MR. B D KONWAR SR. ADV.
Advocate for the Respondent :
Page No.# 7/7
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 12-08-2022
Heard Mr. BD Konwar, learned senior counsel for the petitioners, who
submits that the judgment and order dated 27.06.2022 passed in WP(C) No.
4084/2022 has not been complied with.
Issue notice, returnable in 4 (four) weeks.
Petitioners to take steps for service of notice upon the respondents by
registered post with A/D during the course of the day.
List the matter on 19th September, 2022.
JUDGE
Comparing Assistant
