Citation : 2022 Latest Caselaw 2925 Gua
Judgement Date : 11 August, 2022
Page No.# 1/5
GAHC010254402019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./451/2022
NEW INDIA ASSURANCE COMPANY LTD.
HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
BUILDING, 87, MAHATMA GANDHI ROAD, FORT, MUMBAI-400001 AND
REGIONAL OFFICE AT G.S. ROAD, GUWAHATI-5, REPRESENTED BY THE
CHIEF REGIONAL MANAGER
VERSUS
SMTI PRABHA BASUMATARY AND 5 ORS
W/O LATE BIJOY KR. BASUMATARY, R/O VILL-NILAIJHORA FV, P.O.-
SATYAPUR, P.S.-GOSAIGAON, DIST-KOKRAJHAR, BTC, ASSAM, P/R/A VILL-
HABRUBIL, P.O. AND P.S.-GOSAIGAON, DIST-KOKRAJHAR, BTC, ASSAM
2:SMT. KAOBLIT BASUMATARY
W/O SRI RABISWAR BASUMATARY
R/O VILL-NILAIJHORA FV
P.O.-SATYAPUR
P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
P/R/A VILL-HABRUBIL
P.O. AND P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
3:DWIHUNG BASUMATARY
S/O LATE BIJOY KR. BASUMATARY
R/O VILL-NILAIJHORA FV
P.O.-SATYAPUR
P.S.-GOSAIGAON
Page No.# 2/5
DIST-KOKRAJHAR
BTC
ASSAM
P/R/A VILL-HABRUBIL
P.O. AND P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
4:SIMANGSHA BASUMATARY
S/O LATE BIJOY KR. BASUMATARY
R/O VILL-NILAIJHORA FV
P.O.-SATYAPUR
P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
P/R/A VILL-HABRUBIL
P.O. AND P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
5:MOHD. NAIM
S/O AQIL HUSSAIN
H/NO. 73
SAIFPUR CHITTU
P.O.-FAREDI
P.S.-KUNDARKI
THE-BILARI
DIST-MURADABAD
UTTAR PRADESH-202413 (OWNER OF THE VEHICLE BEARING
REGISTRATION NO. UP-21/BN-1620
TRUCK)
6:MD. SULEMAN
S/O MOHAMMAD
R/O ABDULAHPUR
P.O.-FREDI
P.S.-KUNDARKI
DIST-MURADABAD
UTTAR PRADESH-202413 (DRIVER OF THE VEHICLE BEARING
REGISTRATION NO. UP-21/BN-1620
TRUCK
Advocate for the Petitioner : MR. S DUTTA
Advocate for the Respondent :
Page No.# 3/5
Linked Case : I.A.(Civil)/2303/2022
NEW INDIA ASSURANCE COMPANY LTD.
HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
BUILDING
87
MAHATMA GANDHI ROAD
FORT
MUMBAI-400001 AND REGIONAL OFFICE AT G.S. ROAD
GUWAHATI-5
REPRESENTED BY THE CHIEF REGIONAL MANAGER
VERSUS
SMTI PRABHA BASUMATARY AND 5 ORS
W/O LATE BIJOY KR. BASUMATARY
R/O VILL-NILAIJHORA FV
P.O.-SATYAPUR
P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
P/R/A VILL-HABRUBIL
P.O. AND P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
2:SMT. KAOBLIT BASUMATARY
W/O SRI RABISWAR BASUMATARY
R/O VILL-NILAIJHORA FV
P.O.-SATYAPUR
P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
P/R/A VILL-HABRUBIL
P.O. AND P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
3:DWIHUNG BASUMATARY
Page No.# 4/5
S/O LATE BIJOY KR. BASUMATARY
R/O VILL-NILAIJHORA FV
P.O.-SATYAPUR
P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
P/R/A VILL-HABRUBIL
P.O. AND P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
4:SIMANGSHA BASUMATARY
S/O LATE BIJOY KR. BASUMATARY
R/O VILL-NILAIJHORA FV
P.O.-SATYAPUR
P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
P/R/A VILL-HABRUBIL
P.O. AND P.S.-GOSAIGAON
DIST-KOKRAJHAR
BTC
ASSAM
5:MOHD. NAIM
S/O AQIL HUSSAIN
H/NO. 73
SAIFPUR CHITTU
P.O.-FAREDI
P.S.-KUNDARKI
THE-BILARI
DIST-MURADABAD
UTTAR PRADESH-202413 (OWNER OF THE VEHICLE BEARING
REGISTRATION NO. UP-21/BN-1620
TRUCK)
6:MD. SULEMAN
S/O MOHAMMAD
R/O ABDULAHPUR
P.O.-FREDI
P.S.-KUNDARKI
DIST-MURADABAD
UTTAR PRADESH-202413 (DRIVER OF THE VEHICLE BEARING
REGISTRATION NO. UP-21/BN-1620
TRUCK)
------------
Advocate for : MR. S DUTTA
Advocate for : appearing for SMTI PRABHA BASUMATARY AND 5 ORS
Page No.# 5/5
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 11.08.2022
Heard Mr. S. Dutta, learned counsel for the applicant. Since the connected appeal is admitted for hearing, the judgment and order dated 28.05.2019 passed by the learned Member, MACT, Kokrajhar in MAC case No. 54/2017, shall remain stayed till disposal of the appeal, subject to deposit of 30% of the awarded amount in the Registry of this Court within the next 4(four) weeks.
With the above direction, the I/A stands disposed of.
JUDGE
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