United India Insurance Company ... vs Jugal Das And 3 Ors
2022 Latest Caselaw 2906 Gua

                                                               Page No.# 1/2

GAHC010154432022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                              I.A.(Civil)/2338/2022
                              in
                              MAC Appeal No. 471/2022

         UNITED INDIA INSURANCE COMPANY LTD.
         A PUBLIC SECTOR UNDERTAKING COMPANY
         REGISTERED AND INCORPORATED UNDER THE COMPANIES ACT
         1956
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
         CHENNAI-600014 WITH ONE OF ITS REGIONAL OFFICE AT CHIBBER
         HOUSE
         2ND FLOOR
         G.S. ROAD
         GUWAHATI-5
         REPRESENTED BY ITS REGIONAL MANAGER
         GUWAHATI
         ASSAM


          VERSUS

         JUGAL DAS AND 3 ORS.
         S/O- RAMESWAR DAS
          R/O- VILL.- MIRZA JAMARTAL SODAGARPARA
          P.O. AND P.S. PALASHBARI
          DIST. KAMRUP(R)
          ASSAM.

         2:PANCHA KUMAR BORO
         S/O- LATE B. CH. BORO
          R/O- VILL.- HAHIM BAZAR
          P.O. AND P.S. HAHIM (BOKO)
          DIST. KAMRUP(R)
         ASSAM
          PIN- 781122.
                                                                               Page No.# 2/2

           3:SATYA RABHA
           S/O- LATE UPENDRA RABHA
           R/O- VILL.- CHUKUNIAPARA
           P.O. AND P.S. HAHIM (BOKO)
           DIST. KAMRUP(R)
           ASSAM
           PIN- 782410.
           4:PRAFULLA THAKURIA
           S/O- SRI PITAMBAR THAKURIA
           R/O- VILL.- UPARHALI
           BIJOYNAGAR
           P.O. AND P.S. PALASHBARI
           DIST. KAMRUP(R)
           ASSAM
           PIN- 782410.
           ------------
           Advocate for : MR. R C PAUL
           Advocate for : appearing for JUGAL DAS AND 3 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

10.08.2022

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 24.05.2022 passed by the Member, MACT No. 1, Kamrup (M) at Guwahati in MAC Case No. 3157/2015 shall remain stayed till disposal of the appeal.

JUDGE

Comparing Assistant