Citation : 2022 Latest Caselaw 2899 Gua
Judgement Date : 10 August, 2022
Page No.# 1/5
GAHC010101402022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5147/2022
RANJIT DAS AND 13 ORS
S/O LATE SUKUMAR DAS, R/O HOSPITAL ROAD, LALA WARD NO. VIII,
P.O.-LALA, P.S.-LALA, DIST-HAILAKANDI, ASSAM, PIN-788163
2: LAKSHMI RANI DAS @ LAKHI RANI DAS
W/O MONORANJAN DAS
VILL-CHANDRAPUR PT.-I
P.O.-CHANDRAPUR
DIST-HAILAKANDI
ASSAM
3: ATABUR RAHMAN BARBHUIYAN
S/O ABDUL JALIL BARBHUIYAN
VILL-NORTH NARAINPUR PT.I
P.O.-NORTH NARAINPUR
P.S.-ALGAPUR
DIST-HAILAKANDI
ASSAM
4: SUPARNA DEY
D/O NARESH CHANDRA DEY
VILL-NARIANPUR PT-
P.O.-NORTH NARAINPUR
P.S.-ALGAPUR
DIST-HAILAKANDI
ASSAM
5: ANOWARA BEGUM LASKAR
D/O KHALILUR RAHMAN LASKAR
VILL-MOHANPUR PT-I
P.O.-MOHANPUR
P.S.-ALGAPUR
DIST-HAILAKANDI
ASSAM
Page No.# 2/5
6: SUJIT BASFOR
S/O SONIKA BASFOR
VILL-CHANDIPUR TE
P.O.-CHANDIPUR
P.S.-ALGAPUR
DIST-HAILAKANDI
ASSAM
7: FAJAL AHMED LASKAR
S/O ALATE TAHIR ALI LASKAR
VILL-ALGAPUR-I
P.O.-KALIBARIBAZAR
P.S.-ALGAPUR
DIST-HAILAKANDI
ASSAM
8: ASHU BASFOR
S/O SHITAL PRASAD BASFOR
VILL-CHANDIPUR TE
P.O.-CHANDIPUR
P.S.-ALGAPUR
DIST-HAILAKANDI
ASSAM
9: MASUK AHMED MAZUMDAR
S/O ABDUL HASIM MAZUMDAR
VILL-CHIPORSANGAN-II
P.O.-CHIPORSANGAN
P.S.-ALGAPUR
DIST-HAILAKANDI
ASSAM
10: BAPPI DEY
S/O LATE BENU MADHAB DEY
VILL-KALINAGAR PART-I
P.O.-KALINAGAR
DIST-HAILAKANDI
ASSAM
11: RAJENDRA KUMAR DEB
S/O LATE JATINDRA KUMAR DEB
VILL-KALINAGAR PART-I
P.O.-KALINAGAR
DIST-HAILAKANDI
ASSAM
12: SAMARENDRA SINGHA
Page No.# 3/5
S/O MANIDHAN SINGHA
VILL-NITYANANDAPUR II
P.O.-NITYANANDAPUR
P.S.-LALA
DIST-HAILAKANDI
ASSAM
13: GHANASHYAM BHOR
S/O ROMESH BHOR
VILL-NUNAIKHAL
P.O.-VERNERPUR
P.S.-LALA
DIST-HAILAKANDI
ASSAM
14: MANKU DEY
S/O MANIK RANJAN DEY
VILL- LALPANI
P.O.-BARTHAL
P.S.-LALA
DIST- HAILAKANDI
ASSA
VERSUS
THE STATE OF ASSAM AND 11 ORS
REPRESENTED BY COMMISSIONER AND SECRETARY TO THE GOVT. OF
ASSAM, HEALTH AND FAMILY WELFARE DEPARTMENT, DISPUR,
GUWAHATI-06
2:THE DIRECTOR OF HEALTH SERVICES
ASSAM
HENGRABARI
GUWAHATI-36
3:THE JOINT DIRECTOR OF HEALTH SERVICES
HAILAKANDI
DIST-HAILAKANDI
ASSAM
PIN-788155
4:THE DEPUTY SUPERINTENDENT
LALA BPHC
HAILAKANDI
DIST-HAILAKANDI
ASSAM
PIN-788163
Page No.# 4/5
5:THE DEPUTY SUPERINTENDENT
NORTH NARAINPUR NPHC
HAILAKANDI
DIST-HAILAKANDI
ASSAM
PIN-788801
6:THE DEPUTY SUPERINTENDENT
MOHANPUR CHC
HAILAKANDI
DIST-HAILAKANDI
ASSAM
PIN-788150
7:THE DEPUTY SUPERINTENDENT
ALGAPUR BPHC
HAILAKANDI
DIST-HAILAKANDI
ASSAM
PIN-788150
8:THE DEPUTY SUPERINTENDENT
CHIPORSANGAN NPHC
DIST-HAILAKANDI
ASSAM
PIN-788801
9:THE DEPUTY SUPERINTENDENT
SOROJANI BPHC
HAILAKANDI
DIST-HAILAKANDI
ASSAM
PIN-788801
10:THE DEPUTY SUPERINTENDENT
NITYANANDAPUR S.D
DIST-HAILAKANDI
ASSAM
PIN-788168
11:THE DEPUTY SUPERINTENDENT
VERNERPUR NPHC
HAILAKANDI
DIST-HAILAKANDI
ASSAM
PIN-788167
12:THE DEPUTY SUPERINTENDENT
Page No.# 5/5
BILAIPUR MPHC
HAILAKANDI
DIST-HAILAKANDI
ASSAM
PIN-78811
Advocate for the Petitioner : MR. M DASGUPTA
Advocate for the Respondent : SC, HEALTH
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 10-08-2022
Mr. M Dasgupta, learned counsel appears for the petitioners. The petitioners' claim payment of minimum pay scale in terms of the Division Bench judgment of this Court in WA No. 45/2014 (State of Assam vs. Upen Das & 836 Ors.).
Ms. S Sharma, learned Standing Counsel, Health Department submits that the petitioners were not appointed by the State Government but by the Hospital Management Committee, which is a Society. She submits that the issue with regard to whether the petitioners' are entitled to payment of minimum pay scale is pending before the Division Bench of this Court in WA No. 206/2018.
Accordingly, list the matter after 2 (two) months.
JUDGE
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