Page No.# 1/4 vs Mohan Bala Deka And 5 Ors
2022 Latest Caselaw 2821 Gua

                                                            Page No.# 1/4

GAHC010074352022




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/2032/2022

         UDAY DEKA AND 8 ORS.
         S/O LATE BHADRA RAM @ BHADRESWAR DEKA RESIDENT OF VILLAGE
         BADRUKUCHI
         MOUZA BAHJANI
         DIST NALBARI
         ASSAM

         2: BIREN KALITA
         S/O LATE BHADRA RAM @ BHADRESWAR DEKA
         RESIDENT OF VILLAGE BADRUKUCHI
          MOUZA BAHJANI
          DIST NALBARI
         ASSAM

         3: BIMAL KALITA
         S/O LATE BHADRA RAM @ BHADRESWAR DEKA
         RESIDENT OF VILLAGE BADRUKUCHI
         MOUZA BAHJANI
         DIST NALBARI
         ASSAM

         4: ANANTA KALITA
         S/O LATE BHADRA RAM @ BHADRESWAR DEKA
         RESIDENT OF VILLAGE BADRUKUCHI
         MOUZA BAHJANI
         DIST NALBARI
         ASSAM

         5: AJIT KALITA
         S/O LATE BHADRA RAM @ BHADRESWAR DEKA
         RESIDENT OF VILLAGE BADRUKUCHI
         MOUZA BAHJANI
         DIST NALBARI
         ASSAM
                                                       Page No.# 2/4


6: SAMIM KALITA
S/O LATE BHADRA RAM @ BHADRESWAR DEKA
RESIDENT OF VILLAGE BADRUKUCHI
MOUZA BAHJANI
DIST NALBARI
ASSAM

7: ANJALI KALITA
W/O LATE RAM CHARAN DEKA
RESIDENT OF VILLAGE BADRUKUCHI
MOUZA BAHJANI
DIST NALBARI
ASSAM

8: ALAKESH KALITA
S/O LATE RAM CHARAN DEKA
RESIDENT OF VILLAGE BADRUKUCHI
MOUZA BAHJANI
DIST NALBARI
ASSAM

9: ABINESH KALITA
S/O LATE RAM CHARAN DEKA
RESIDENT OF VILLAGE BADRUKUCHI
MOUZA BAHJANI
DIST NALBARI
ASSAM
VERSUS

MOHAN BALA DEKA AND 5 ORS.
W/O LATE KALIRAM DEKA RESIDENT OF VILLAGE BARKURIHA
MOUZA UPAR BARBHAG
PS AND DIST NALBARI
ASSAM
781335

2:KUMUD DEKA
S/O LATE KALIRAM DEKA
RESIDENT OF VILLAGE BARKURIHA
 MOUZA UPAR BARBHAG
 PS AND DIST NALBARI
ASSAM
 781335
 3:MUKUL DEKA
S/O LATE KALIRAM DEKA
RESIDENT OF VILLAGE BARKURIHA
 MOUZA UPAR BARBHAG
                                                                        Page No.# 3/4

             PS AND DIST NALBARI
             ASSAM
             781335
             4:AMARENDRA DEKA
             S/O LATE KALIRAM DEKA
             RESIDENT OF VILLAGE BARKURIHA
             MOUZA UPAR BARBHAG
             PS AND DIST NALBARI
             ASSAM
             781335
             5:JAMINI DEKA
             S/O LATE KALIRAM DEKA
             RESIDENT OF VILLAGE BARKURIHA
             MOUZA UPAR BARBHAG
             PS AND DIST NALBARI
             ASSAM
             781335
             6:AKHIL DEKA
             S/O LATE KALIRAM DEKA
             RESIDENT OF VILLAGE BARKURIHA
             MOUZA UPAR BARBHAG
             PS AND DIST NALBARI
             ASSAM
             781335
             ------------
             Advocate for : MR. M K SARMA
             Advocate for : appearing for MOHAN BALA DEKA AND 5 ORS.



                                      :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      O R D E R

08.08.2022

Heard Mr. M.K. Sarma, learned counsel appearing for applicants.

Since the connected Regular Second Appeal has been admitted for hearing, the execution of the proceeding relating to judgment and order dated 01.09.2021 passed by the learned District Judge, Nalbari in Page No.# 4/4

T.A. 03/16 arising out of judgment and order dated 27.06.2016 passed by the learned Civil Judge, Nalbari in T.S. No.14/1999 shall remain stayed till disposal of the Regular Second Appeal.

Interlocutory Application accordingly stands disposed of.

JUDGE

Comparing Assistant