Citation : 2022 Latest Caselaw 2790 Gua
Judgement Date : 6 August, 2022
Page No.# 1/7
GAHC010148412022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP(IO)/175/2022
SHANKAR SHAH (KANU)
S/O LATE SEW NARAYAN SHAH KANU, R/O VILL-BALURCHAR NO. 3,
DHUBRI, P.S.-DHUBRI, ASSAM, PIN-783323
VERSUS
NIJAMUDDIN SK AND 31 ORS.
S/O LATE SALIMULLA, R/O VILL-BALURCHAR NO. 3, DHUBRI, P.O., P.S.
AND DIST-DHUBRI, PIN-783323
2:SIRAJ SK
S/O LATE SALIMULLA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
3:TISU SK
S/O LATE SALIMULLA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
4:SAMIM SK
S/O LATE SALIMULLA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
Page No.# 2/7
5:FIROJ SK
S/O LATE SALIMULLA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
6:NASIM SK
S/O LATE SALIMULLA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
7:RAJESH SK
S/O LATE SALIMULLA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
8:BABY SK
W/O ANAMUL HAQUE
D/O LATE SALIMULLA
R/O DARJEEPATTY
NEAR KABARSTAN
P.O.-TEZPUR
DIST-SONITPUR
ASSAM
PIN-784001
9:LUTFAR BEGUM
W/O LATE MD. RAHIMULLA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
10:JABEDA BEWA
W/O LATE MD. KARIMULLA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
Page No.# 3/7
PIN-783323
11:REYAZUDDIN SK
S/O LATE MD. KARIMULLA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
12:HARUN NESSA
W/O LATE AMIRULLA SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
13:SAYEDA BEGUM
W/O LATE SAMSUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
14:NAWSAD ALI
S/O LATE SAMSUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
15:HAZARAT ALI
S/O LATE SAMSUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
16:SAMSAD ALI
S/O LATE SAMSUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
Page No.# 4/7
PIN-783323
17:AKBAR ALI
S/O LATE SAMSUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
18:MD. ALI
S/O LATE SAMSUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
19:SAYERA BANU
D/O LATE SAMSUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
20:ARJU
D/O LATE SAMSUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
21:SALEKA BIBI
W/O LATE ALAUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
22:AQSLAM SK
S/O LATE ALAUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
Page No.# 5/7
PIN-783323
23:AJAD SK
S/O LATE ALAUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
24:AJAD SK
S/O LATE ALAUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
25:SAMSUD SK
S/O LATE ALAUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
26:SULTAN SK
S/O LATE ALAUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
27:NARGIS @ CHOTA
D/O LATE ALAUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
28:PARBIN
D/O LATE ALAUDDIN SK
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
Page No.# 6/7
PIN-783323
29:ANOWAR HOSSEN
S/O LATE ALIMON NESSA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
30:ROJI KHATUN
D/O LATE ALIMON NESSA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
31:ASHA KHATUN
D/O LATE ALIMON NESSA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-783323
32:AKHTAR HUSSAIN
S/O LATE MOJRON NESSA
R/O VILL-BALURCHAR NO. 3
DHUBRI
P.O.
P.S. AND DIST-DHUBRI
PIN-78332
Advocate for the Petitioner : MR G P BHOWMIK
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 06.08.2022
Heard Mr. D Kalita, the learned counsel for the petitioner.
Issue notice, returnable by 19.09.2022.
Page No.# 7/7
Steps by way of Registered Post with A/D as well as through usual process within 3 (three) days.
The petitioner is also at liberty to take steps by way of dasti routed through the registry of this Court and thereafter file affidavit of service.
The learned counsel for the petitioner submits that the petitioner may be permitted to take paper publication in two news papers circulated in the same locality where the respondents reside.
The said permission is duly granted taking into account that the numbers of respondents in the instant case and affecting service may delay the pendency of the instant proceedings.
The petitioner is directed to take steps by way of paper publication in the English daily "The Sentinel" and in the Assamese news daily "Axomia Pratidin" indicating that the next date of the listing of the matter would be on 19.09.2022.
I have heard the learned counsel for the petitioner on the interim prayer.
Taking into consideration the order passed by the First Appellate Court and the manner in which the application under Order XLI Rule 27 has been dealt with by the First Appellate Court which on the face of it is contrary to the judgment of the Supreme Court rendered in the case of Union of India Vs. Ibrahim Uddin reported in (2012) 8 SCC 144, this Court stays the further proceedings of the appeal i.e., the Title Appeal No.13/2019 pending before the Court of the Additional District Judge, Dhubri, till the next date.
List on 19.09.2022.
JUDGE
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