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Page No.# 1/22 vs The State Of Assam And 6 Ors
2022 Latest Caselaw 2662 Gua

Citation : 2022 Latest Caselaw 2662 Gua
Judgement Date : 2 August, 2022

Gauhati High Court
Page No.# 1/22 vs The State Of Assam And 6 Ors on 2 August, 2022
                                                                   Page No.# 1/22

GAHC010145432018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4506/2018

         ALL ASSAM GAON PANCHAYAT SECRETARY ASSOCIATION AND ANR.
         HAVING REGISTERED OFFICE AT SEWALI PATH, HATIGAON, GUWAHATI,
         DIST- KAMRUP (M), ASSAM AND REP. BY ITS SECY. SRI GAUTAM DAS

         2: SRI GAUTAM DAS
          S/O- LT TAJENDRA KUMAR DAS
          R/O- VILL- NILAMBAZAR
          P.O. NILAMBAZAR
          KARIMGANJ
         ASSAM
          PIN- 78872

         VERSUS

         THE STATE OF ASSAM AND 6 ORS.
         REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR, GHY-6, DIST-
         KAMRUP (M)

         2:ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
          PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
          DISPUR
          GHY-6
          KAMRUP (M)

         3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
          PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
          DISPUR
          GHY-6
          DIST- KAMRUP (M)

         4:THE SECY. TO THE GOVT. OF ASSAM
          PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
          DISPUR
          GHY-6
                                                                 Page No.# 2/22

             DIST- KAMRUP (M)

            5:THE COMMISSIONER
             COMMISSIONERATE OF PANCHAYAT AND RURAL DEVELOPMENT
             JURIPAR
             PANJABARI
             GHY-37
             KAMRUP (M)

            6:THE JOINT SECY. TO THE GOVT. OF ASSAM
             PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
             DISPUR
             GHY-6
             DIST- KAMRUP (M)

            7:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI - 78100

Advocate for the Petitioner   : MR. N DUTTA

Advocate for the Respondent : GA, ASSAM




             Linked Case : WP(C)/4996/2018

            PURNA KANTA DUTTA AND 7 ORS.
            S/O. HEM CHANDRA DUTTA
            VILL. DUBIAPATHAR
            P.O. DUBIA
            DIST. BISWANATH

            2: BIMAL KRISHNA PAUL

            S/O. GOPAL CHANDRA PAUL
            WARD NO.3
            UDALGURI
            P.O. AND DIST. UDALGURI (BTAD)
            ASSAM


             3: SURENDRA SAIKIA
                                                         Page No.# 3/22

S/O. LT. HIRESWAR SAIKIA
VILL. AND P.O. KAMDEWAL
DIST. BISWANATH

4: KRISHNA MOHAN CHETRI

S/O. CHANDRA MOHAN CHETRY
VILL. GOKAGAON
P.O. UDALGURI
DIST. UDALGURI (BTAD)
ASSAM


5: KHAGENDRA NATH SARMA
S/O. LT. KANAK SARMA
WARD NO.3
UDALGURI
P.O. AND DIST. UDALGURI (BTAD)
ASSAM

6: BUDHIN BARUAH

S/O. LT. GOLAP CHANDRA BARUAH
VILL. AMLAKHIDALANI
P.O. HALEM
DIST. BISWANATH
ASSAM

7: BIPIN CHANDRA GAGOI

S/O. LT. NILESWAR GAGOI
VILL. AIDEOBARI BAGICHA
P.O. BENGENABARI
DIST. SIVASAGAR
ASSAM

8: SARBANANDA NATH

S/O. LT. ADIRAM NATH
VILL. BARPHUKHURIPAR
P.O. HALESWAR
DIST. SONITPUR
ASSAM
VERSUS

THE STATE OF ASSAM AND 7 ORS.
REP. BY ITS PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
                                                     Page No.# 4/22

DISPUR
GHY.-06.

2:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
 PENSION AND PUBLIC GRIEVANCES DEPTT.
ASSAM
 DISPUR
 GUWAHATI-06.
 3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
 FINANCE DEPTT.
 DISPUR
 GHY.-06.
 4:THE COMMISSIONER

PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
 JURIPAR
 JUNJABARI
 GUWAHATI-37.
 5:THE DIRECTOR OF PENSION

ASSAM HOUSEFED COMPLEX
GUWAHATI-06.
6:THE ACCOUNTANT GENERAL (A AND E)

ASSAM
MAIDAMGAON
BELTOLA
GHY.-29.
7:THE CHIEF EXECUTIVE OFFICER

SONITPUR ZILLA PARISHAD
AT TEZPUR
P.O. TEZPUR
DIST. SONITPUR
ASSAM
8:THE CHIEF EXECUTIVE OFFICER

SIVASAGAR ZILLA PARISHAD
P.O. AND DIST. SIVASAGAR
ASSAM
------------

Advocate for : MR. M DUTTA Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 7 ORS.

Page No.# 5/22

Linked Case : WP(C)/5997/2018

PRADEEP KUMAR KAUNDA AND 3 ORS. S/O. LATE SUBODH CH. KUNDA

CHITTARANJAN ROAD N.S. AVENUE P.O. SILCHAR PIN- 788115 DIST. CACHAR SILCHAR.

2: SANTOSH BHATTACHARJEE S/O. LATE HARENDRA BHATTACHARJEE VILLAGE AND P.O. SICOORIE PIN- 788118 DIST. CACHAR SILCHAR.

3: HRISHIKESH PURKAYASTHA S/O. LATE PRITISH CH. PURKAYASTHA VILLAGE- NARAINPUR T.E. P.O. KALACHANDPUR (VIA PAILAPOOL) DISTRICT- CACHAR SILCHAR PIN- 788098

4: BIRENDRA CHANDRA ROY S/O. LATE KUMUD RANJAN ROY VILLAGE AND P.O. GOJALGHAT DIST. CACHAR SILCHAR PIN- 788098 VERSUS

THE STATE OF ASSAM AND 8 ORS. TO BE REPRESENTED BY SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT (P AND RD) DEPTT. DISPUR GUWAHATI-6.

2:THE COMMISSIONER

PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI GUWAHATI- 37.

Page No.# 6/22

3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

FINANCE DEPTT. DISPUR GUWAHATI- 6 4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

PENSION AND PUBLIC GRIEVANCE DEPTT. DISPUR GUWAHATI-6.

5:THE ACCOUNTANT GENERAL (A AND E) ASSAM MAIDAMGAON BELTOLA GUWAHATI- 29.

6:THE DIRECTOR OF PENSION ASSAM GUWAHATI-6.

7:THE CHIEF EXECUTIVE OFFICER

CACHAR ZILLA PARISHAD P.O.

P.S. AND DIST. CACHAR PIN- 788001.

8:THE CHIEF EXECUTIVE OFFICER

KARIMGANJ ZILLA PARISHAD P.O.

P.S. AND DIST. KARIMGANJ PIN- 788710 9:THE CHIEF EXECUTIVE OFFICER

HAILAKANDI ZILLA PARISHAD P.O. AND P.S. HAILAKANDI DIST. HAILAKANDI PIN- 788151

------------

Advocate for : MR. A M MAZUMDER Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.

Linked Case : WP(C)/7197/2018

UTTAM MAZUMDER S/O- LT KSHIRODE BEHARI MAZUMDER C/O- LT P.C. PAUL CHOUDHURY Page No.# 7/22

NEAR B.T.COLLEGE SILCHAR PIN- 788115 P.O. RANGIRKHARI DIST- CACHAR ASSAM

VERSUS

THE STATE OF ASSAM AND 6 ORS. TO BE REP. BY SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT (PANDRD) DEPTT. DISPUR GHY-6

2:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI GHY-37 3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT. DISPUR GHY-6 4:THE COMM. AND SECY. TO THE GOVT. OF ASSAM PENSION AND PUBLIC GRIEVANCE DEPTT. DISPUR GHY-6 5:THE ACCOUNTANT GENERAL (A AND E) ASSAM MAIDAMGAON BELTOLA GHY-29 6:THE DIRECTOR OF PENSION ASSAM GHY-6 7:THE CHIEF EXECUTIVE OFFICER KARIMGANJ ZILLA PARISHAD P.O.

P.S. AND DIST- KARIMGANJ PIN- 788710

------------

Advocate for : MR A M MAZUMDAR Advocate for : MR. M NATH (SC P&RD DEPT.

R-1

7) appearing for THE STATE OF ASSAM AND 6 ORS.

Page No.# 8/22

Linked Case : WP(C)/2995/2021

KURBAN ALI S/O. LT. AZGAR ALI VILL. BONGHUGI P.O. BONGHUGI P.S. KALGACHIYA DIST. BARPETA ASSAM PIN-781321.

VERSUS

THE STATE OF ASSAM AND 6 ORS. REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-06.

2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM PENSION AND PUBLIC GRIEVANCE DEPTT. DISPUR GUWAHATI-06.

3:THE COMMISSIONER AND SECY.

TO THE GOVT. OF ASSAM FINANCE DEPTT. DISPUR GHY.-06.

4:THE COMMISSIONER

PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM PANJABARI JURIPAR GUWAHATI-37.

5:THE DIRECTOR OF PENSION

ASSAM HOUSEFED COMPLEX GUWAHATI-06.

6:THE CHIEF EXECUTIVE OFFICER BARPETA ZILLA PARISHAD BARPETA DIST. BARPETA Page No.# 9/22

ASSAM PIN-781301.

7:THE TREASURY OFFICER

BARPETA TREASURY DIST. BARPETA ASSAM PIN-781301.

------------

Advocate for : MR. K R PATGIRI Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.

Linked Case : WP(C)/5123/2018

GUBIN HANDIQUE AND 39 ORS. S/O- LATE MIHIR CH HANDIQUE R/O- TOPUBAN P.O- RUPAI SIDING PIN- 786153 DIST- TINSUKIA ASSAM

2: MOLLIKA GOSWAMI W/O- SRI PRADIP SHARMA R/O- CHIRING CHAPARI THANA GAON

PIN- 786156 DIST- TINSUKIA ASSAM

3: BISHNU UPADHYAY S/O- SRI MUKTI NATH UPADHYAY R/O- VILL- BORMURAH P.O- SAIKHOWA GHAT DIST- TINSUKIA PIN- 786154 ASSAM

4: NAREN DUTTA S/O- LATE BONGSHIDHAR DUTTA R/O- ZAKIR HUSSAIN ROAD P.O- DOOMDOOMA DIST- TINSUKIA PIN- 786151 Page No.# 10/22

ASSAM

5: KHAGESWAR PHUKAN S/O- LATE SUKHESWAR PHUKAN R/O- NA MAITHONG GAON P.O- DIROK MAITHONG P.S- KAKAPATHER DIST- TINSUKIA PIN- 786152 ASSAM

6: PHANIDHAR GOGOI S/O- LATE BISESWAR GOGOI R/O- DAPATHER GAON P.O- KACHARI MAITHONG DIST- TINSUKIA PIN- 786152 ASSAM

7: PRASUN KANTI DAS S/O- PRABHAT RANJAN DAS R/O- BOGAPANI P.O- BOGAPANI P.S- DIGBOI DIST- TINSUKIA PIN- 786171 ASSAM

8: KRISHNA BHATTA S/O- SRI JATIN BHATTA R/O- NO.1 ASSAMIYA GAON P.O- TINGRAI P.S- DIGBOI DIST- TINSUKIA PIN- 786171 ASSAM

9: BANDHU SUNDAR DAS S/O- SRI SAILENDRA KR. DAS R/O- TINGRAI BAZAR P.O- TINGRAI DIST- TINSUKIA PIN- 786171 ASSAM

10: GOUTAM BAROI S/O- SRI B BAROI R/O- VILL- BOGAPANI COLONY Page No.# 11/22

P.O- BOGAPANI DIGBOI PIN- 786171 ASSAM

11: MRIDUL DUTTA S/O- SRI BHOLA DUTTA R/O- LACHIT NAGAR P.O- RUPAI SIDING DIST- TINSUKIA PIN- 786153 ASSAM

12: ANUPAM BORUAH S/O- LATE PARSAD CH BORUAH R/O- BISHNUNAGAR P.O- RUPAI SIDING DIST- TINSUKIA PIN- 786153 ASSAM

13: JAYANTA KUMAR DEB S/O- SRI PROMODE RANJAN DEB R/O- BARHAPJAN P.O- BARHAPJAN DIST- TINSUKIA PIN- 786150 ASSAM

14: SIBASISH DAS S/O- LATE SACHINDRA KR. DAS R/O- GUIJAN SANTIBANGAON P.O- RANGAGORA DIST- TINSUKIA PIN- 786147 ASSAM

15: HIMENDU NAG S/O- LATE HARIPADA NAG R/O- BORDUBI P.O- HOOGRIJAN DIST- TINSUKIA PIN- 786601 ASSAM

16: PREM KUMAR PANDEY S/O- SRI LALAN PRASAD PANDEY R/O- BORDUBI BAZAR Page No.# 12/22

P.O- HOOGRIJAN DIST- TINSUKIA PIN- 786601 ASSAM

17: RAJENDRA GOGOI S/O- SRI HEMCHANDRA GOGOI R/O- VILL- DEOGHARIA P.O- LAKHIPATHER DIST- TINSUKIA ASSAM PIN- 786171 ASSAM

18: PRAFULLA KUMAR PHUKAN S/O- SRI KIRON CH PHUKAN R/O- VILL- CHETIA GAON P.O- CHABUA PIN- 786183 DIST- TINSUKIA ASSAM

19: JAYANTA PRADHAN S/O- SRI MANILAL PRADHAN R/O- VILL- TENGAPANI P.O- MAKUM JUNCTION DIST- TINSUKIA PIN- 786171 ASSAM

20: ACHYUT BORPATRA GOHAIN S/O- LATE GANGESWAR BORPATRA GOHAIN R/O- GOURIPUR GAON P.O- GABHURULAHOTI DIST- TINSUKIA PIN- 786146 ASSAM

21: PROMUD MORAN S/O- SRI JAGAT MORAN R/O- KACHIJAN GAON P.O- KACHIJAN DIST- TINSUKIA PIN- 786152 ASSAM

22: BIPUL SHARMA S/O- SRI HIRA SHARMA Page No.# 13/22

R/O- VILL- RAJAGARH P.O- RUPAI SIDING DIST- TINSUKIA PIN- 786153 ASSAM

23: DILLI RAM UPADHYAYA S/O- SRI HARI PRASAD UPADHYAYA R/O- VILL- BORGAON P.O- PHILLOBARI DIST- TINSUKIA PIN- 786160 ASSAM

24: BIPUL KALITA S/O- SRI PRAFULLA KALITA R/O- BAPAPUNG P.O- DIGBOI DIST- TINSUKIA PIN- 786171 ASSAM

25: ASHISH DAS S/O- LATE DABENDRA LAL DAS R/O- YCC CLUB CAMPUS LEDO P.O- LEDO DIST- TINSUKIA PIN- 786182 ASSAM

26: MALOY CHOUDHURY S/O- SRI MUKUL CH CHOUDHURY R/O- TILOK SETTLEMENT AREA P.O- LEDO DIST- TINSUKIA PIN- 786182 ASSAM

27: ISWAR PRASAD SHARMA S/O- SRI GUNIN CH SHARMA R/O- JOYA NAGAR MARGHERITA DIST- TINSUKIA PIN- 786187 ASSAM

28: HARI LAL SHARMA Page No.# 14/22

S/O- THAKUR NARAYAN SHARMA R/O- NA MAKUM PATHER MARGHERITA P.O- MAKUMPATHER DIST- TINSUKIA PIN- 786187 ASSAM

29: ANUP CHETIA S/O- LATE UPENDRA NATH CHETIA R/O- NO.1 LAJUM MARGHERITA DIST- TINSUKIA PIN- 786152 ASSAM

30: MRINAL GOGOI S/O- LATE AMBESWAR GOGOI R/O- CHAPAKHOWA LACHIT NAGAR P.O- CHAPAKHOWA DIST- TINSUKIA PIN- 786157 ASSAM

31: AMULYA BORA S/O- SRI ATUL CH BORA R/O- NO.5 SHANTIPUR P.O- CHAPAKHOWA SADIYA DIST- TINSUKIA PIN- 786157 ASSAM

32: GOPAL KRISHNA BHATTA S/O- LATE BALA BHADRA BHATTA RAI R/O- NATUN BALIJAN P.O- NATUN BALIJAN SADIYA DIST- TINSUKIA PIN- 786158 ASSAM

33: NIRMAL PRASAD S/O- LATE SUKDEO PRASAD R/O- VILL- CHAPAKHOWA THANA CHARIALI P.O- CHAPAKHOWA DIST- TINSUKIA PIN- 786157 ASSAM Page No.# 15/22

34: BHUBAN CHANDRA GOGOI S/O- LATE UPEN GOGOI R/O- VILL- AMGURI RONGPURIA GAON P.O- BORDIRAK PIN- 786152 DIST- TINSUKIA ASSAM

35: PRADIP PAUL S/O- LATE HARI DAS PAUL R/O- LEDO NEAR HINDU MILAN MANDIR P.O- LEDO PIN- 786182 DIST- TINSUKIA ASSAM

36: BHASKAR RANJAN BORUAH S/O- SRI LAKHIRAM BARUAH R/O- NO. 3 BORBILL RAMNAGAR P.O- DIGBOI DIST- TINSUKIA PIN- 786171 ASSAM

37: TIRTHA MOHAN DEKA S/O- LATE KULENDRA MOHAN DEKA R/O- VILL- DHARANTUL P.O- DHARAMTUL DIST- MORIGAON PIN- 782412 ASSAM

38: PRODEEP DAS S/O- LATE SURENDRA CH DAS R/O- BAPAPUNG NO.2 P.O- BHIMPATHER DIGBOI DIST- TINSUKIA PIN- 786171 ASSAM

39: SAMSUDDIN AHMED S/O- LATE NURUDDIN AHMED R/O- VILL- KAKAPATHER P.O- KAKAPTHER Page No.# 16/22

PIN- 786152 DIST- TINSUKIA ASSAM

40: SARUJ BORAH S/O- SRI JAGAT BORAH R/O- VILL- KAKAJAN P.O- KAKAJAN PIN- 786151 DIST- TINSUKIA ASSAM VERSUS

THE STATE OF ASSAM AND 5 ORS REP. BY THE CHIEF SECRETARY GOVT OF ASSAM DISPUR GUWAHATI- 781006

2:THE COMMISSIONER AND SECRETARY GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GHY- 06 3:THE JOINT SECRETARY GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GUWAHATI- 781006 4:THE DIRECTOR OF PANCHAYAT AND RURAL DEVELOPMENT DEPTT JURIPAR PANJABARI GHY- 37 5:THE CHIEF EXECUTIVE OFFICER TINSUKIA ZILLA PARISHAD NEAR NEW DTO OFFICE BORGURI TINSUKIA PIN- 786126 6:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI - 781006

------------

Advocate for : MR. M P CHOUDHURY Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS Page No.# 17/22

Linked Case : WP(C)/4925/2018

NIRANJAN MALAKAR S/O- LATE DHIRENDRA MALAKAR VILL- RONGPUR PART-III(M V SCHOOL ROAD) P.O AND P.S- KATLICHERRA DIST- HAILAKANDI ASSAM PIN- 788161

VERSUS

THE STATE OF ASSAM AND 7 ORS TO BE REP. BY THE SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT (P AND RD) DEPTT DISPUR GUWAHATI- 6

2:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI GHY- 37 3:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE DEPTT DISPUR GHY- 6 4:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM PENSION AND PUBLIC GRIEVANCE DEPTT DISPUR GUWAHATI- 6 5:THE ACCOUNTANT GENERAL (A AND E) ASSAM MAIDAMGAON BELTOLA GHY- 29 6:THE DIRECTOR OF PENSION ASSAM GUWAHATI- 6 7:THE CHIEF EXECUTIVE OFFICER HAILAKANDI ZILA PARISHAD P.O P.S AND DIST- HAILAKANDI Page No.# 18/22

PIN- 788151 8:THE CHIEF EXECUTIVE OFFICER CACHAR ZILA PARISHAD SILCHAR P.O P.S AND DIST- CACHAR PIN- 788001

------------

Advocate for : MR A M MAZUMDAR Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 7 ORS

Linked Case : WP(C)/3667/2021

SYED ASHRAF UDDIN S/O LATE SYED ABDUL QUADER R/O VILL. BOGAIJANPARA P.O. JOSHIHATIPARA P.S. HOWLY DIST. BARPETA ASSAM PIN 781316

VERSUS

THE STATE OF ASSAM AND 6 ORS REPRESENTED BY THE COMMISSION AND PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI 6

2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM

PENSION AND PUBLIC GRIEVANCE DEPTT. DISPUR GUWAHATI 6 3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM

FINANCE DEPTT. DISPUR GHY 6 4:THE COMMISSIONER

PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM Page No.# 19/22

PANJABARI JURIPAR GUWAHATI 37 5:THE DIRECTOR OF PENSION ASSAM HOUSEFED COMPLEX GUWAHATI 6 6:THE CHIEF EXECUTIVE OFFICER

BRPETA ZILLA PARISHAD BARPETA DIST. BARPETA ASSAM PIN 781301 7:THE TREASURY OFFICER

BARPETA TREASURY DIST. BARPETA ASSAM PIN 781301

------------

Advocate for : MR. K R PATGIRI Advocate for : appearing for THE STATE OF ASSAM AND 6 ORS

Linked Case : WP(C)/3038/2020

DHANAMANJURI MEDHI TALUKDAR @ DHAN MANJURI MEDHI TALUKDAR W/O- LATE HAREN TALUKDAR R/O- VILL- BARBARADI P.O- BARPETA P.S- BARPETA DIST- BARPETA ASSAM PIN- 781301

VERSUS

THE STATE OF ASSAM AND 5 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GUWAHATI- 06 Page No.# 20/22

2:THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PENSION AND PUBLIC GRIEVANCE DEPTT DISPUR GUWAHATI- 06 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT PANJABARI JURIPAR GUWAHATI- 37 4:THE DIRECTOR OF PENSION ASSAM HOUSEFED COMPLEX GUWAHATI- 06 5:THE CHIEF EXECUTIVE OFFICER BARPETA ZILLA PARISHAD BARPETA DIST- BARPETA ASSAM PIN- 781301 6:THE TREASURY OFFICER BARPETA TREASURY DIST- BARPETA ASSAM PIN- 781301

------------

Advocate for : MR. K R PATGIRI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS

Linked Case : WP(C)/4577/2020

MONSUR HAQUE SARKAR S/O LATE ALLAUDDIN SARKAR R/O VILL GOURIPUR TOWN

PO AND PS GOURIPUR DIST. DHUBRI ASSAM PIN-783331

VERSUS

THE STATE OF ASSAM AND 6 ORS REPRESENTED BY THE COMMISSION AND SECRETARY TO THE GOVT. OF Page No.# 21/22

ASSAM PANCHAYAT AND RURAL DEVELOPMENT DISPUR GUWAHATI-6

2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM PENSION AND PUBLIC GRIEVANCE DEVELOPMENT DISPUR GUWAHATI-6 3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEVELOPMENT DISPUR GUWAHATI-6 4:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GUWAHATI-37 5:THE DIRECTOR OF PENSION ASSAM HOUSEFED COMPLEX GUWAHATI-6 6:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DHUBRI DIST. DHUBRI ASSAM PIN-783301 7:THE TREASURY OFFICER DHUBRI TREASURY DIST. DHUBRI ASSAM PIN-783301

------------

Advocate for : MR. K R PATGIRI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS Page No.# 22/22

BEFORE HONOURABLE MR. JUSTICE KALYAN RAI SURANA

ORDER Date : 02.08.2022

Heard Mr. U.K. Nair, learned senior counsel assisted by Mr. T. Chakraborty, learned counsel, Mr. M.P. Choudhury, Mr. K.R. Patgiri, Mr. M. Islam, learned counsel for the petitioners. Also heard Mr. K. Konwar, learned Additional Advocate General assisted by Mr. P.K. Handique, learned counsel for the State as well as Mr. R. Dhar, Mr. A. Hassan and Mr. R.K. Talukdar, learned standing counsel for the Accountant General.

Arguments are concluded.

Judgment reserved.

JUDGE

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