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Page No.# 1/3 vs Smti. Dhaneswari Bora And 5 Ors
2022 Latest Caselaw 2639 Gua

Citation : 2022 Latest Caselaw 2639 Gua
Judgement Date : 1 August, 2022

Gauhati High Court
Page No.# 1/3 vs Smti. Dhaneswari Bora And 5 Ors on 1 August, 2022
                                                                        Page No.# 1/3

GAHC010144202022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./402/2022

         NATIONAL INSURANCE COMPANY LTD.
         REGD. HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA- 700071, REP.
         BYY THE MANAGER, GAUHATI REGIONAL OFFICE, BHANGAGARH, GHY.-
         781005.



         VERSUS

         SMTI. DHANESWARI BORA AND 5 ORS
         W/O- LATE CHANDESWAR BORA, R/O- VILL. NO. 2 RANGATI, P.O.
         RANGATI, P.S. BIHPURIA, DIST- LAKHIMPUR, ASSAM, PIN- 784165.

         2:NAMITA BORA
          D/O- LATE CHANDESWAR BORA
          R/O- VILL. NO. 2 RANGATI
          P.O. RANGATI
          P.S. BIHPURIA
          DIST- LAKHIMPUR
         ASSAM
          PIN- 784165. (OPPOSITE PARTY NO. 2 IS REPRESENTED BY OPPOSITE
         PARTY NO. 1. )

         3:RAHUL BORA
          S/O- LATE CHANDESWAR BORA
          R/O- VILL. NO. 2 RANGATI
          P.O. RANGATI
          P.S. BIHPURIA
          DIST- LAKHIMPUR
         ASSAM
          PIN- 784165. (OPPOSITE PARTY NO. 3 IS REPRESENTED BY OPPOSITE
         PARTY NO. 1. )

         4:BULU BORA
                                                                         Page No.# 2/3

              S/O- LATE CHANDESWAR BORA
              R/O- VILL. NO. 2 RANGATI
              P.O. RANGATI
              P.S. BIHPURIA
              DIST- LAKHIMPUR
             ASSAM
              PIN- 784165. (OPPOSITE PARTY NO. 4 IS REPRESENTED BY OPPOSITE
             PARTY NO. 1. )

             5:PRAMOD KUMAR DUTTA (OWNER)
              S/O LT. PRAFULLA DUTTA
              R/O- VILL. GUWAKUCHI
              P.O. GUWAKUCHI
              P.S. NALBARI
              DIST.- NALBARI
             ASSAM
              PIN- 781367.

             6:MD. HARUN ALI RASHID (DRIVER)
              S/O. MD. RASTUM ALI
              R/O- VILL. GUWAKUCHI
              P.O. GUWAKUCHI
              P.S. NALBARI
              DIST- NALBARI
             ASSAM
              PIN 781367

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                        ORDER

01.08.2022

Heard Ms. R. D. Mozumdar, the learned counsel for the appellant.

This is an appeal against the judgment and award dated 18.01.2019 passed by the learned Member, MACT No. 1, Kamrup, Guwahati, in MAC Case No. 1019/2015.

Page No.# 3/3

Appeal is admitted.

Call for the records.

Issue notice returnable after six weeks.

The appellant to take steps for issuance of notice upon the respondent Nos. 1, 2, 3, 4, 5 and 6 by way of registered post with A/D as well as by usual process within a period of seven days from today.

List this matter after six weeks on a date to be fixed by the Registry.

JUDGE

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