Page No.# 1/3 vs Bijay Kalita And 7 Ors
2021 Latest Caselaw 2362 Gua

                                                          Page No.# 1/3

GAHC010112852021




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : I.A.(Civil)/1184/2021



         RABIN BHUYAN AND ANR.
         S/O LATE LOHIT BHUYAN
         RESIDENT OF KHUDRA KULHATI
         PO KALAG
         MOUZA UPAR BARBHAG
         PS AND DIST NALBARI
         ASSAM

         2: SHRI DASARATH BHUYAN
         S/O LATE LOHIT BHUYAN

         RESIDENT OF KHUDRA KULHATI
         PO KALAG
         MOUZA UPAR BARBHAG
         PS AND DIST NALBARI
         ASSAM
         VERSUS

         BIJAY KALITA AND 7 ORS.
         S/O DANGSHARAM KALITA
         RESIDENT OF BANGALMUR
         PO KALAG
         MOUZA UPAR BARBHAG
         PS AND DIST NALBARI
         ASSAM
         781535

         2:SHRI UTSAB KALITA
         S/O DANGSHARAM KALITA

         RESIDENT OF BANGALMUR

          PO KALAG
                                                        Page No.# 2/3

MOUZA UPAR BARBHAG
PS AND DIST NALBARI
ASSAM
781535
3:SHRI BIREN TALUKDAR
S/O SHRI MADHAB TALUKDAR

RESIDENT VILLAGE SONKURIHA
PO KALAG
4:SHRI PRAFULLA KALITA
S/O LATE DINABANDHU KALITA
RESIDENT MOUZA KHATA
PS AND DIST NALBARI
ASSAM
781335
5:SHRI TAPAN KALITA
S/O LATE KARUNA KALITA
RESIDENT OF VILLAGE AND PO DIGHELI
MOUZA KHATA
PS AND DIST NALBARI
ASSAM
781335
6:SHRI NABA KALITA
S/O LATE KARUNA KALITA
RESIDENT OF VILLAGE AND PO DIGHELI
MOUZA KHATA
PS AND DIST NALBARI
ASSAM
781335
7:SHRI MANOJ KALITA
S/O LATE SUREN KALITA
R/O VILLAGE BANGALMUR
PO KALAG
MOUZA UPAR BARBHAG
PS AND DIST NALBARI
ASSAM 781335
8:SHRI RISHABH KALITA
S/O LATE SUREN KALITA
R/O VILLAGE BANGALMUR
PO KALAG
MOUZA UPAR BARBHAG
PS AND DIST NALBARI
ASSAM 781335
------------
Advocate for : MR. B D DEKA
Advocate for : appearing for BIJAY KALITA AND 7 ORS.
                                                                                 Page No.# 3/3


                                BEFORE
           HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                          ORDER

29.09.2021

Heard Mr. B D Deka, learned counsel for the appellant. Issue notice.

Steps on the respondents by registered post within three days. Interim order passed shall be considered upon appearance of the respondents. In the interim till such appearance, the judgment dated 11.07.2019 in Title Suit No. 54/2011 passed by the court of Munsiff No. 1, Nalbari and the judgment dated 23.04.2021 in Title Appeal No. 27/2019 passed by the court of Civil Judge, Nalbari shall remain stayed.

List again.

JUDGE

Comparing Assistant