Abdul Barek Mollah vs Shefali Rani Das
2021 Latest Caselaw 2302 Gua

                                                                       Page No.# 1/4

GAHC010153362021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/1536/2021

            ABDUL BAREK MOLLAH
            S/O- LATE SEKENDAR ALI BHUYAN, R/O- VILL.- KAZAIKATA PART-IV, P.S.
            BILASIPARA, PIN- 783348, DIST.- DHUBRI, ASSAM.



            VERSUS

            SHEFALI RANI DAS
            W/O- ANIL CHANDRA DAS, VILL.- KRISHNA NAGAR, P.S. BILASIPARA,
            DIST.- DHUBRI, ASSAM



Advocate for the Petitioner   : MR. N SHARMA

Advocate for the Respondent :




             Linked Case : RSA/101/2019

            ABDUL BAREK MOLLAH
            S/O- LATE SEKENDAR ALI BHUYAN
            R/O- VILL.- KAZAIKATA PART-IV
            P.S. BILASIPARA
            PIN- 783348
            DIST.- DHUBRI
            ASSAM.


             VERSUS
                                                Page No.# 2/4


SHEFALI RANI DAS
W/O- ANIL CHANDRA DAS
VILL.- KRISHNA NAGAR
P.S. BILASIPARA
DIST.- DHUBRI
ASSAM

2:ON THE DEATH OF DHIREN CH. DAS
 HIS LEGAL HEIRS REPRESENTING AND ANR
DHUBRI
ASSAM
 2.1:SMTI. SILA DAS (WIFE)
R/O- VILL.- KRISHNA NAGAR
 P.S. BILASIPARA
 PIN- 783348
 DIST.- DHUBRI
ASSAM.
 2.2:DILIP DAS (SON)

R/O- VILL.- KRISHNA NAGAR
P.S. BILASIPARA
PIN- 783348
DIST.- DHUBRI
ASSAM.
2.3:PRODEEP DAS (SON)

R/O- VILL.- KRISHNA NAGAR
P.S. BILASIPARA
PIN- 783348
DIST.- DHUBRI
ASSAM.
2.4:DIPAK DAS (SON)
R/O- VILL.- KRISHNA NAGAR
P.S. BILASIPARA
PIN- 783348
DIST.- DHUBRI
ASSAM.
2.5:SMTI. GEETA DAS (DAUGHTER)

R/O- VILL.- KRISHNA NAGAR
P.S. BILASIPARA
PIN- 783348
DIST.- DHUBRI
ASSAM.
2.6:SMTI. SIBANI PAUL
D/O- LATE DHIREN CH. DAS AND W/O- MINTU PAUL
R/O- BIRPUR
                                                                       Page No.# 3/4

            P.O. AND P.S. POLICE BAZAR
            PIN- 793001
            SHILLONG
            MEGHALAYA.
            2.7:SMTI. MOMTAZ GHOSH
           D/O- LATE DHIREN CH. DAS AND W/O- SUBINOY GHOSH
            R/O- LABAREG
            P.O. AND P.S. POLICE BAZAR
            SHILLONG
            MEGHALAYA.
            2.8:SMTI SABITA DHAR
           D/O- LATE DHIREN CH. DAS
            VILL- KRISHNAN NAGAR
           P.S- BILASIPARA
            PIN-783348
            DIST- DHUBRI
           ASSAM
            3:SRI RANJIT DAS @ RONO DAS
           S/O- LATE RUKMINI KUMAR DAS
            R/O- VILL.- KRISHNA NAGAR
            P.S. BILASIPARA
            PIN- 783348
            DIST.- DHUBRI.
            ------------
           Advocate for : MR. N SHARMA
           Advocate for : appearing for SHEFALI RANI DAS



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

Date : 24-09-2021

Heard Mr. N. Sarma, learned counsel for the applicant.

In view of admission of RSA 101/2019, the operation of the impugned judgment and decree dated 26.04.2018 and 04.05.2018 passed by the Civil Judge, Dhubri in T.A. No. 55/2012 shall remain stayed till disposal of the connected appeal. It is further directed that the connected Execution Case Page No.# 4/4

No. 02/2019 pending in the court of the learned Munsiff, Bilasipara shall also remain stayed.

I.A. stands disposed of.

JUDGE

Comparing Assistant