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Page No.# 1/4 vs Arabinda Rabha 13 Ors
2021 Latest Caselaw 2277 Gua

Citation : 2021 Latest Caselaw 2277 Gua
Judgement Date : 22 September, 2021

Gauhati High Court
Page No.# 1/4 vs Arabinda Rabha 13 Ors on 22 September, 2021
                                                                  Page No.# 1/4

GAHC010306432019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/102/2021

         STATE OF ASSAM AND 2 ORS
         REP. BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT,
         DISPUR, GUWAHATI-6.

         2: THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          ENVIRONMENT AND FOREST DEPARTMENT
          DISPUR
          GUWAHATI-6.

         3: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HEAD OF
         FOREST FORCE

          ASSAM
          ARANYA BHAWAN
          PANJABARI
          GUWAHATI-37

         VERSUS

         ARABINDA RABHA 13 ORS
         S/O- SRI UREN CHANDRA RABHA, VILL.- JARUWAGAON, P.O. KULCHI, P.S.
         CHAYGAON, DIST.- KAMRUP, PIN- 781125.

         2:AKSHAY BORO
          S/O- SRI SUKURAM BORO
          R/O- VILL.- HOLONGJULI
          P.O. KULCHI
          P.S. CHAYGAON
          DIST.- KAMRUP
          PIN- 781125.

         3:BANAJIT RABHA
          S/O- SRI PRABHAT RABHA
          R/O- VILL.- JARUWAGAON
                                  Page No.# 2/4

P.O. KULCHI
P.S. CHAYGAON
DIST.- KAMRUP
PIN- 781125.

4:CHINTUMANI DAS
 S/O- SRI PRASANNA DAS
 R/O- VILL.- GARGARA
 P.O. SIKARHATI
 P.S. PALASHBARI
 DIST.- KAMRUP
 PIN- 781125.

5:HAMANTA RABHA
 S/O- MONO RABHA
 R/O- VILL.- BAMUNI GAON
 DIST.- KAMRUP
 PIN- 781141.

6:SMT. JUNUMANI KALITA
 S/O- SRI HEMANTA KALITA
 R/O- VILL.- RAMPUR (KANAPARA)
 P.O. RAMPUR
 DIST.- KAMRUP
 PIN- 781132.

7:ARUP BAISHYA
 S/O- SRI DHANESWAR BAISHYA
 R/O- VILL.- DALBARI
 P.O. DADARA
 DIST.- KAMRUP
 PIN- 781104.

8:ASHIM HALOI
 S/O- SRI ANANTA HALOI
 R/O- VILL.- BAIKUNTHAPUR
 P.O. BASISTHA
 DIST.- KAMRUP(M)
 PIN- 781029.

9:RAMENDRA SAIKIA
 S/O- SRI AMRIT SAIKIA
 R/O- VILL.- RONGMAHAL
ATHGAON
 P.O. RONGMAHAL
 DIST.- KAMRUP
 PIN- 781030.
                                                  Page No.# 3/4

            10:GOVINDRA KR. SINGH
             S/O- SRI GANESH KR. SINGH
             R/O- SPECIAL BRANCH HEAD QUARTER
             COMPLEX
             D.P.I.
             KAHILIPARA
             GUWAHATI- 781019.

            11:MRIDUL INGZAL
             S/O- MANGALU INGZAL
             R/O- VILL.- JAPORIGOG
             GUWAHATI- 781132.

            12:SANJIB KALITA
             S/O- SRI HIREN KALITA
            VILL.- RAMPUR
             DIST.- KAMRUP(R)
             PIN- 781132.

            13:AMAR BORO
             S/O- SRI KARNESWAR BORO
             R/O- VILL.- MIZRA KHAT
             P.O. BONDA PARA
             DIST.- KAMRUP
             PIN- 781135.

            14:UDIT BHASKAR BORAH
             S/O- TAPAN KUMAR BORAH
             R/O- QUARTER NO. ASZ-014(A)
            ASSAM STATE ZOO
             R G BARUAH ROAD
             GUWAHATI- 781005

Advocate for the Petitioner   : MR. D MOZUMDER

Advocate for the Respondent :
                                                                      Page No.# 4/4

                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

22-09-2021

The matter is taken up through video conferencing. Heard Mr. P.N. Goswami, learned Additional Advocate General, Assam for the appellants. Also heard Mr. K.N. Choudhury, learned senior counsel for the respondents.

Hearing concluded.

Judgment reserved.

                               JUDGE            CHIEF JUSTICE



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