Lalon Prosad Das vs Birala Singha And 4 Ors
2021 Latest Caselaw 2085 Gua

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GAHC010025342020




                           THE GAUHATI HIGH COURT
    (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
.


          I.A.(Civil)/1137/2020

          LALON PROSAD DAS
          R/O. RAKHAL KHALER PAR
          P.O. RAKHAL KHALER PAR
          P.S. SILCHAR
          DIST. CACHAR
          PIN- 788025
          ASSAM.


          VERSUS

          BIRALA SINGHA AND 4 ORS
          S/O- LT. GOVINDA BALLAV SINGHA
          SUBJECT TEACHER
          MANIPURI
          P.O. GUWAHATI
          PIN- 781028
          DIST. KAMRUP(M)
          ASSAM.

          2:THE STATE OF ASSAM
          REP. BY THE COMMISSIONER AND SECY. (SECONDARY) GOVT. OF ASSAM
           EDUCATION DEPTT.
           DISPUR
           GHY-6
          ASSAM.
           3:THE DIRECTOR OF EDUCATION(SECONDARY)
          GOVT. OF ASSAM
           KAHILIPARA
           GUWAHATI-19
          ASSAM.
           4:THE INSPECTOR OF SCHOOLS
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           CDC
           CACHAR DISTRICT CIRCLE
           SILCHAR
           GUWAHATI
           ASSAM.
           5:THE MEMBER SECY.
           SCHOOL MANAGEMENT AND DEVELOPMENT COMMITTEE
           CUM I/C PRINCIPAL
           NIKAMA HIGHER SECONDARY SCHOOL
           IN THE DIST. OF CACHAR
           ASSAM
           PIN- 788001.
           ------------
           Advocate for : MRS N SAIKIA
           Advocate for : SC
           SEC. EDU. appearing for BIRALA SINGHA AND 4 ORS



                                BEFORE
           HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                  ORDER

Date : 06-09-2021

In view of the judgment and order dated 06.09.2021 passed in WP(C) 834/2020 no order is required to be passed.

JUDGE

Comparing Assistant