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New India Assurance Company Ltd vs Biswajit Chanda And Anr
2021 Latest Caselaw 2430 Gua

Citation : 2021 Latest Caselaw 2430 Gua
Judgement Date : 5 October, 2021

Gauhati High Court
New India Assurance Company Ltd vs Biswajit Chanda And Anr on 5 October, 2021
                                                                      Page No.# 1/2

GAHC010128602021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/1316/2021

            NEW INDIA ASSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87, M.G. ROAD,
            FORT, MUMBAI AND ITS REGIONAL OFFICE AT STAR CITY COMPLEX, 5TH
            FLOOR, LACHIT NAGAR NEAR HAMUMAN MANDIR, G.S. ROAD,
            GUWAHATI-781007



            VERSUS

            BISWAJIT CHANDA AND ANR.
            S/O. SRI BIRENDRA CHANDA, VILL. SUPRAKANDI, P.O. MANIKGANJ, P.S.
            KARIMGANJ, DIST. KARIMGANJ, ASSAM, PIN-788710. (CLAIMANT)

            2:MD. SAHIDUL ALAM KHAN
             S/O. MD. ATAUR RAHMAN KHAN
            VILL. LATU NAYABAZAR
             P.O. LATU
             P.S. KARIMGANJ
             DIST. KARIMGANJ
            ASSAM
             PIN-788710. (OWNER CUM DRIVER

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :




                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : 05-10-2021 Page No.# 2/2

Heard Mr. R. Goswami, the learned counsel appearing for the applicant. In view of admission of MAC appeal no. 154/2021. The operation of the judgment and award dated 11.01.2019, passed by the MACT, Cachar in MAC Case No. 1343/2014, shall remain stayed until disposal of the appeal.

The I.A stands disposed of accordingly.

JUDGE

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