New India Assurance Co Ltd vs Jhuma Goala And 4 Ors
2021 Latest Caselaw 2402 Gua

                                                                Page No.# 1/3

GAHC010140572021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           I.A.(Civil)/1613/2021

         NEW INDIA ASSURANCE CO LTD.
         HAVING ITS REGISTERED OFFICE AT NEW INDIA ASSURANCE BUILDING 87
         MAHATMA GANDHI ROAD
         MUMBAI AND ONE OF THE REGIONAL OFFICES KNOWN AS NORTH EAST
         REGIONAL OFFICE AT G.S. ROAD
         ULUBARI
         GUWAHATI-7
         ASSAM

         VERSUS

         JHUMA GOALA AND 4 ORS
         W/O- LATE SANJIT GOALA
          R/O- VILL.- ISABHEEL
          P.O. ISABHEEL
          P.S. BAZARICHERRA
          DIST.- KARIMGANJ
          ASSAM
          PIN- 788728.

         2:PROKASH GOALA
         S/O- LATE SANJIT GOALA
          R/O- VILL.- ISABHEEL
          P.O. ISABHEEL
          P.S. BAZARICHERRA
          DIST.- KARIMGANJ
         ASSAM
          PIN- 788728.
          3:PRIYANKA GOALA
         D/O- LATE SANJIT GOALA (MINOR DAUGHTER)
          R/O- VILL.- ISABHEEL
          P.O. ISABHEEL
          P.S. BAZARICHERRA
          DIST.- KARIMGANJ
         ASSAM
                                                              Page No.# 2/3

PIN- 788728.
4:BIKASH GOALA
S/O- LATE SANJIT GOALA (MINOR SON)
R/O- VILL.- ISABHEEL
P.O. ISABHEEL
P.S. BAZARICHERRA
DIST.- KARIMGANJ
ASSAM
PIN- 788728.
5:RIPAN SARKAR
S/O- BIMAL SARKAR
R/O- VILL.- BALIPIPLA
P.S. BAZARICHERRA
DIST.- KARIMGANJ
ASSAM
PIN- 788728.
------------
Advocate for : MR. K K BHATRA
Advocate for : appearing for JHUMA GOALA AND 4 ORS


                  Case No. : MACApp./233/2021

NEW INDIA ASSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT NEW INDIA ASSURANCE BUILDING
87, MAHATMA GANDHI ROAD, MUMBAI AND ONE OF THE REGIONAL
OFFICES KNOWN AS NORTH EAST REGIONAL OFFICE AT G.S. ROAD,
ULUBARI, GUWAHATI-7, ASSAM


VERSUS

JHUMA GOALA AND 4 ORS.
W/O- LATE SANJIT GOALA, R/O- VILL.- ISABHEEL, P.O. ISABHEEL, P.S.
BAZARICHERRA, DIST.- KARIMGANJ, ASSAM, PIN- 788728.

2:PROKASH GOALA
 S/O- LATE SANJIT GOALA
 R/O- VILL.- ISABHEEL
 P.O. ISABHEEL
 P.S. BAZARICHERRA
 DIST.- KARIMGANJ
ASSAM
 PIN- 788728.

3:PRIYANKA GOALA
 D/O- LATE SANJIT GOALA (MINOR DAUGHTER)
 R/O- VILL.- ISABHEEL
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             P.O. ISABHEEL
             P.S. BAZARICHERRA
             DIST.- KARIMGANJ
             ASSAM
             PIN- 788728.

            4:BIKASH GOALA
             S/O- LATE SANJIT GOALA (MINOR SON)
             R/O- VILL.- ISABHEEL
             P.O. ISABHEEL
             P.S. BAZARICHERRA
             DIST.- KARIMGANJ
            ASSAM
             PIN- 788728.

            5:RIPAN SARKAR
             S/O- BIMAL SARKAR
             R/O- VILL.- BALIPIPLA
             P.S. BAZARICHERRA
             DIST.- KARIMGANJ
            ASSAM
             PIN- 788728

Advocate for the Petitioner   : MR. R.K BHATRA

Advocate for the Respondent :

                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 04-10-2021

Heard the learned counsel Mr. R.K. Bhatra appearing for the applicant. In view of admission of MAC App. No. 233 of 2021, the operation of the judgment and award dated 21-05-2021 passed by the MACT, Karimganj in MAC Case No. 29/2018 shall remain stayed subject to deposit of 50% of the award in the Registry.

The IA stands disposed of.

JUDGE

Comparing Assistant