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Hamed Ali vs Majial Ali And 10 Ors
2021 Latest Caselaw 2393 Gua

Citation : 2021 Latest Caselaw 2393 Gua
Judgement Date : 1 October, 2021

Gauhati High Court
Hamed Ali vs Majial Ali And 10 Ors on 1 October, 2021
                                                            Page No.# 1/4

GAHC010112782021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1530/2021


         HAMED ALI
         S/O- LATE NAIBAKASH SK.
         VILL.- HATIDHURA
         P.O. GASHBARI
         P.S. SAPATGRAM
         DIST.- DHUBRI
         ASSAM
         PIN- 783348.


          VERSUS

         MAJIAL ALI AND 10 ORS.
         S/O- LATE MOYEJUDDIN SK.
         VILL.- HATIDHURA
         P.O. GASHBARI
         P..S SAPATGRAM
         DIST.- DHUBRI
         ASSAM
         PIN- 783348.

         2:AFZAL SK.
         S/O- LATE MD. ASRULLA SK.
          R/O- VILL.- HATIDHURA
          P.O. GASHBARI
          P..S SAPATGRAM
          DIST.- DHUBRI
         ASSAM
          PIN- 783348.
          3:ABU BAKKAR
         S/O- LATE MD. ASRULLA SK.
          R/O- VILL.- HATIDHURA
          P.O. GASHBARI
          P..S SAPATGRAM
                             Page No.# 2/4

DIST.- DHUBRI
ASSAM
PIN- 783348.
4:AJIAL HOQUE
S/O- LATE MD. ASRULLA SK.
R/O- VILL.- HATIDHURA
P.O. GASHBARI
P..S SAPATGRAM
DIST.- DHUBRI
ASSAM
PIN- 783348.
5:ABU TAHER
S/O- LATE MD. ASRULLA SK.
R/O- VILL.- HATIDHURA
P.O. GASHBARI
P..S SAPATGRAM
DIST.- DHUBRI
ASSAM
PIN- 783348.
6:ABUL KASHEM
S/O- LATE MD. ASRULLA SK.
R/O- VILL.- HATIDHURA
P.O. GASHBARI
P..S SAPATGRAM
DIST.- DHUBRI
ASSAM
PIN- 783348.
7:ABU HUSSEN
S/O- LATE MD. ASRULLA SK.
R/O- VILL.- HATIDHURA
P.O. GASHBARI
P..S SAPATGRAM
DIST.- DHUBRI
ASSAM
PIN- 783348.
8:ASIA BIBI
W/O- SADAK ALI
D/O- LATE MD. ASRULLA SK.
R/O- VILL.- HATIDHURA
P.O. GASHBARI
P..S SAPATGRAM
DIST.- DHUBRI
ASSAM
PIN- 783348.
9:AKLIMA BIBI
W/O- JAYNAL SK.
D/O- LATE MD. ASRULLA SK.
R/O- VILL.- HATIDHURA
                                                                    Page No.# 3/4

          P.O. GASHBARI
          P..S SAPATGRAM
          DIST.- DHUBRI
          ASSAM
          PIN- 783348.
          10:MANOWARA BIBI
          W/O- ATOWAR ALI
          D/O- LATE MD. ASRULLA SK.
          R/O- VILL.- HATIDHURA
          P.O. GASHBARI
          P..S SAPATGRAM
          DIST.- DHUBRI
          ASSAM
          PIN- 783348.
          11:MAJIRAN BEWA
          W/O- LATE SAPIULLA
          R/O- VILL.- HATIDHURA
          P.O. GASHBARI
          P..S SAPATGRAM
          DIST.- DHUBRI
          ASSAM
          PIN- 783348.
          ------------
          Advocate for : MS. R CHOUDHURY
          Advocate for : appearing for MAJIAL ALI AND 10 ORS.



                               BEFORE
          HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                     O R D E R

01.10.2021

Heard Ms. R Choudhury, learned counsel for the applicant/appellant.

Issue notice returnable in six weeks.

Steps for service of notice on the respondents by registered post with A/D cards within three days.

In view of the substantial question of law framed in the order dated 01.10.2021 in RSA 91/2021 as to whether the First Appellate Court could have Page No.# 4/4

rejected the boundary provided in the Exhibit No.1 and 2 Sale Deed, merely on the basis of some statement of the PW-1 in cross-examination and on a prima- facie case being made out and considering the balance of convenience as well as the irreparable loss that the applicant/appellant may suffer, the operation of the impugned judgment and decree dated 30.04.2021 passed in Title Appeal No. 28/2018 of the learned Civil Judge, Dhubri shall remain stayed until further order.

Further consideration of the interim order would be made upon appearance of the respondents.

List the matter after six weeks.

JUDGE

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