Gauhati High Court
Mukti Nath Gogoi vs The State Of Assam And 8 Ors on 30 November, 2021
Page No.# 1/4
GAHC010182222018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5671/2018
MUKTI NATH GOGOI
S/O- SRI MOHENDRA GOGOI, R/O- VILL- POITAKHAT, P.O- BORHAT, DIST-
CHARAIDEO, ASSAM, 785693, PRESENTLY R/O- VILL- NATUN BASTI, NEAR
DHARAPUR, P.O- AZARA, DIST- KAMRUP(M), ASSAM, 781017
VERSUS
THE STATE OF ASSAM AND 8 ORS
REP. BY THE JOINT SECRETARY TO THE GOVT OF ASSAM, TECHNICAL
EDUCATION DEPTT, ASSAM, SECRETARIAT, BLOCK C, DISPUR,
GUWAHATI- 6
2:THE DIRECTOR OF TECHNICAL EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19
3:SRIMANTA SANKAR ACADEMY
GUWAHATI
THROUGH ITS PRESIDENT
GIRIJANANDA CHOUDHURY BUILDING
DR. J C DAS ROAD
PANBAZAR
GUWAHATI- 01
4:THE SECRETARY
SRIMANTA SANKAR ACADEMY
GIRIJANANDA CHOUDHURY BUILDING
DR. J C DAS ROAD
PANBAZAR
GUWAHATI- 01
Page No.# 2/4
5:THE PRINCIPAL
GIRIJANANDA CHOUDHURY INSTITUTE OF MANAGEMENT AND
TECHNOLOGY
HATKHOWAPARA
AZARA
GHY- 17
6:THE DEAN (ACADEMIC)
GIRIJANANDA CHOUDHURY INSTITUTE OF MANAGEMENT AND
TECHNOLOGY
HATKHOWAPARA
AZARA
GUWAHATI- 17
7:THE DEAN (ADMN)
GIRIJANANDA CHOUDHURY INSTITUTE OF MANAGEMENT AND
TECHNOLOGY
HATKHOWAPARA
AZARA
GHY- 17
8:THE ASSAM SCIENCE AND TECHNOLOGY UNIVERSITY
THROUGH ITS VICE CHANCELLOR
NEAR ASSAM ENGINEERING COLLEGE
TETELIA ROAD
JALUKBARI
GUWAHATI- 13
9:THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
THROUGH ITS MEMBER SECRETARY
NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI- 11007
Advocate for the Petitioner : MR. I H SAIKIA
Advocate for the Respondent : SC, EDU
Linked Case : WP(C)/6445/2018
SRI KARABI DEKA
D/O- SRI PRAMOD CH. DEKA
R/O- H/NO. 2
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GITA MANDIR
PUB-GITA MANDIR PATH
NEAR SANKAR MADHAV SCHOOL
P.O. NOONMATI
GHY
DIST- KAMRUP (M)
ASSAM- 781020
PRESENTLY RESIDING IN- C/O- KAILASH KUMAR THAKURIA
BASERA RESIDENCY
FLAT NO. 203
LANKESWAR
OPP.. OMEGA EYE CLINIC
DIST- KAMRUP (M)
ASSAM- 781014
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REP. BY THE JOINT SECY. TO THE GOVT. OF ASSAM
TECHNICAL EDUCATION DEPTT.
ASSAM SECRETARIAT
BLOCK C
DISPUR
GHY-6
2:THE DIRECTOR OF TECHNICAL EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:SRIMANTA SANKAR ACADEMY
GHY
THROUGH ITS PRESIDENT
GIRIJANANDA CHOUDHURY BUILDING
DR. J.C.DAS ROAD
PANBAZAR
GHY-1
4:THE SECY.
GIRIJANANDA CHOUDHURY BUILDING
DR. J.C.DAS ROAD
PANBAZAR
GHY-1
5:THE PRINCIPAL
GIRIJANANDA INSTITUTE OF MANAGEMENT AND TECHNOLOGY
HATKHOWAPARA
AZARA
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GHY-17
6:THE DEAN (ACADEMIC)
GIRIJANANDA INSTITUTE OF MANAGEMENT AND TECHNOLOGY
HATKHOWAPARA
AZARA
GHY-17
7:THE DEAN (ADMN.)
GIRIJANANDA INSTITUTE OF MANAGEMENT AND TECHNOLOGY
HATKHOWAPARA
AZARA
GHY-17
8:THE ASSAM SCIENCE AND TECHNOLOGY UNIVERSITY
THROUGH ITS VICE CHANCELLOR
NEAR ASSAM ENGINEERING COLLEGE
TETELIA ROAD
JALUKBARI
GHY-13
9:THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
THROUGH ITS MEMBER SECY.
NELSON MANDELA MARG
VASANT KUNJ
NEW DELHI- 110070
------------
Advocate for : MR. I H SAIKIA
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 8 ORS.
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
JUDGMENT
Date : 30-11-2021
Heard Mr. I.H. Saikia, learned counsel for the petitioner, and Mr. B.
Chakraborty for the respondent Nos. 3 to 7 and Mr. S. Bhuyan appears for the
respondent Nos. 1 & 2. No one appears for the respondent Nos. 8 & 9.
Hearing concluded. Judgment reserved.
JUDGE
Comparing Assistant
