M/S Bajaj Allianz General ... vs Smti. Saraswati Roy And 6 Ors
2021 Latest Caselaw 3168 Gua

                                                              Page No.# 1/3

GAHC010292572019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No : I.A.(Civil)/1949/2021

         M/S BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
         HAING ITS REGISTERED AND HEAD OFFICE AT GE PLAZA
         AIRPORT ROAD
         NERADA
         PUNE 411006 AND NORTH EASTERN REGIONAL OFFICE AT SREEJI TOWER
         3RD FLOOR
         C/ GAUHATI TEA WARE HOUSING PVT. LTD.
         ADJACENT TO MAHINDRA SHOW ROOM
         WALFORD
         CHRISTIANBASTI
         GUWAHATI
         PIN 781005
         KAMRUP METROPOLITAN DISTRICT
         ASSAM (REPRESENTED BY ITS LEGAL OFFICER
         CLAIMS DEPARTMENT SRI NAYAN CHOUDHURY(AGED ABOUT 29 YEARS)


          VERSUS

         SMTI. SARASWATI ROY AND 6 ORS
         WIFE OF LATE SARBENDRA ROY
         RESIDENT OF VILL. LOHAJANI
         P.O. MARAGADADHAR
         PIN 783334
         P.S. GOLAKGANJ
         DIST. DHUBRI
         ASSAM.

         2:SRI SIBU CHANDA
         S/O LATE NIRMAL KUMAR CHANDA
          R/O VILL. SOUTH TOKRECHARA
          P.O. TOKRECHARA
          PIN 783334
          DIST. DHUBRI
                                                                Page No.# 2/3

 ASSAM
(OWNER OF VEHICLE NO. AS-17-7152 (BUS))
 3:MD. SAHIDUL HAQUE
S/O LATE KHALILUDDIN SK.
 R/O VILL. UTTAR RAIPUR
 P.O. RAIPUR
 PIN 783334
 DIST. DHUBRI
 ASSAM
(DRIVER OF VEHICLE NO. AS-17-7152 (BUS))
 4:NEW INDIA ASSURANCE COMPANY LIMITED
HAVING ITS DIVISIONAL OFFICE AT CHAPAGURI ROAD
 BONGAIGAON
 P.O. BONGAIGAON
 PIN 783380
 DIST. BONGAIGAON
 ASSAM
(REPRESENTED BY ITS DIVISIONAL MANAGER)
(INSURER OF VEHICLE NO. AS-17-7152 (BUS))
 5:SRI SANKAR DUTTA
S/O SRI SANTI DUTTA
 RESIDENT OF WARD NO. II
 CHAPAR P.O. CHAPAR PIN 783371
 P.S. GOLAKGANJ
 DIST. DHUBRI
 ASSAM.
(OWNER OF VEHICLE AS-21-5029 (TRUCK))
 6:MD. BHAGON ALI
S/O A.A. MONDAL
R/O BIRCHPATA
 P.O. BILASIPARA
 PIN 783348
 DIST. DHUBRI
 ASSAM
(OWNER OF VEHICLE NO. AS-21-5029 (TRUCK)
 7:SMTI ARATI ROY
WIFE OF BINOD ROY
 R/O VILL. LOHAJANI
 P.O. MARAGADADHAR
 PIN 783334
 P.S. GOLAKGANJ
 DIST. DHUBRI
 ASSAM
 ------------
 Advocate for : MR. P HAZARIKA
Advocate for : MR. R K JAIN appearing for SMTI. SARASWATI ROY AND 6 ORS
                                                                             Page No.# 3/3


                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

29.11.2021

In view of the admission of the MAC Appeal 292/2021 the judgment and award dated 09.07.2019 passed by the learned Member, MACT, Dhubri in MAC Case No. 564/2009 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant