Union Of India vs M/S Indian Oil Corporation ...
2021 Latest Caselaw 3118 Gua

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GAHC010237972015




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : MFA/84/2015

            UNION OF INDIA
            REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON,
            GUWAHATI-11



            VERSUS

            M/S INDIAN OIL CORPORATION LIMITEDAOD
            ULUBARI, GUWAHATI-7, ASSAM.



Advocate for the Petitioner   : MR.N K DAS

Advocate for the Respondent : MR.A GOYAL




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 25.11.2021

Heard Mr. G. Goswami, learned counsel appearing for the appellant. Heard Ms. M. Sharma, learned counsel appearing for the respondent.

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The judgment is reserved.

JUDGE

Comparing Assistant