Citation : 2021 Latest Caselaw 3108 Gua
Judgement Date : 25 November, 2021
Page No.# 1/15
GAHC010061792021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/840/2021
JAYANTA LEKHARU AND 6 ORS.
S/O. LATE CHENIRAM LEKHARU, R/O. KRISHNA NAGAR, CHANDMARI,
GHY- 3, DIST. KAMRUP(M), ASSAM
2: HEMANTA LEKHARU
S/O- LATE CHENIRAM LEKHARU
R/O- KRISHNA NAGAR
CHANDMARI
GUWAHATI- 781003
DIST.- KAMRUP(METRO)
ASSAM
3: DINA LEKHARU
D/O- LATE CHENIRAM LEKHARU
R/O- KRISHNA NAGAR
CHANDMARI
GUWAHATI- 781003
DIST.- KAMRUP(METRO)
ASSAM
4: LAYANTA LEKHARU
D/O- LATE CHENIRAM LEKHARU
R/O- KRISHNA NAGAR
CHANDMARI
GUWAHATI- 781003
DIST.- KAMRUP(METRO)
ASSAM
5: RITA LEKHARU
D/O- LATE CHENIRAM LEKHARU
R/O- KRISHNA NAGAR
CHANDMARI
GUWAHATI- 781003
DIST.- KAMRUP(METRO)
Page No.# 2/15
ASSAM
6: SMTI. MTI RUBI LEKHARU SAIKIA
W/O- DR. JUGESWAR SAIKIA
R/O- COLLEGE OF VETERINARY SCIENCE
KHANAPARA
GUWAHATI- 781022
DIST.- KAMRUP(M)
ASSAM.
7: SMTI. PARUL LEKHARU DAS
W/O- PRANJIT DAS
R/O- HATIGAON
GUWAHATI- 781038
DIST.- KAMRUP(M)
ASSAM
VERSUS
BIDHU BHUSAN HAZARIKA @ BIBLU HAZARIKA AND 26 ORS.
S/O. LATE LAMBESWAR DAS, R/O. JAIL ROAD, P.O., P.S. AND DIST. JORHAT,
ASSAM
2:SMTI. RUMA HAZARIKA
W/O- LATE INDU BHUSAN HAZARIKA
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
3:MANASH INDU HAZARIKA
S/O- LATE INDU BHUSAN HAZARIKA
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
4:SMTI. MANURAMA HAZARIKA
D/O- LATE LAMBESWAR DAS
R/O- JAIL ROAD
Page No.# 3/15
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
5:BASANTA KUMAR GOHAIN
S/O- LATE BHOLA NATH GOHAIN
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
6:PADMA PHUKAN
S/O- LATE PHULESWAR PHUKAN
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
7:RUDRA KANTA BORA
S/O- PADMESWAR BORA
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
8:UMESH BORA
S/O- LATE BHOTARAM
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
Page No.# 4/15
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
9:JUGAL CHANDRA DOLOI BARUAH
S/O- LATE PADMADHAR
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
10:BIPIN CH BHARALI
S/O- LATE ADIRAM
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
11:RATNESWAR KALITA
S/O- LATE PURNA KANTA KALITA
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
12:LEHKARAM CHANDRA SAIKIA
S/O- LATE DURGESWAR
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
Page No.# 5/15
13:SABITA THAKUR
W/O- UMESH THAKUR
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
14:GANESH CHANDRA BORA
S/O- LATE RUPRAM BORA
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
15:JITENDRA NATH SANGMAI
S/O- LATE KABIRAM SAGMAI
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
16:LAKHI NATH BORUAH
S/O- PADMESWAR BORUAH
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
17:SANJIB BORGOHAIN
S/O- LATE KULADHAR BORGOHAIN
R/O- JAIL ROAD
JORHAT
Page No.# 6/15
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
18:KAMAL MORANG
S/O- LATE BORMANUH MORANG
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
19:JAYANTA PRASAD HAZARIKA
S/O- LATE GIRISH CH HAZARIKA
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
20:DIMBESWAR GOGOI
S/O- LATE BORKON GOGOI
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
21:SMTI. KALPONA GOGOI
W/O- DIMBESWAR GOGOI
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
Page No.# 7/15
ASSAM
PIN- 785001.
22:JAYANTA KUMAR SARMA
S/O- LATE LAKHI NATH SARMA
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
23:NITU KUMAR GOGOI
S/O- LAKHESWAR GOGOI
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
24:SMTI. MAYA CHUTIA
W/O- LATE KHAGENDRA NATH CHUTIA
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
25:RATUL HAZARIKA
S/O- LATE INDUBHUSAN HAZARIKA
R/O- JAIL ROAD
JORHAT
BLOCK NO. 10 OF JORHAT TOWN
MOUZA
P.O.
P.S. AND DIST.- JORHAT
ASSAM
PIN- 785001.
26:SMTI. RINA LEKHARU SAIKIA
Page No.# 8/15
W/O- LATE CHANDRAMOHAN SAIKIA
R/O- DOWNTOWN
RUKMININAGAR
GUWHATI- 781006.
27:SMTI. ANU LEKHARU SAIKIA
W/O- DR. JOGENDRA SAIKIA
R/O- HENGRABARI
GUWAHATI- 781036
DIST.- KAMRUP (M)
ASSAM
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : MR. S DEKA
Linked Case : RSA/90/2020
SRI BIDHU BHUSAN HAZARIKA @ BIBLU HAZARIKA S/O- LATE LAMBESWAR DAS R/O- JAIL ROAD P.O.
P.S. AND DIST.- JORHAT.
VERSUS
SRI JAYANTA LEKHARU AND 32 ORS
S/O- LATE CHENIRAM LEKHARU R/O- KRISHNA NAGAR CHANDMARI GUWAHATI- 781003 DIST.- KAMRUP(M) ASSAM.
2:SMTI. RUMA HAZARIKA W/O- LATE INDU BHUSAN HAZARIKA R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
Page No.# 9/15
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 3:MANASH INDU HAZARIKA S/O- LATE INDU BHUSAN HAZARIKA R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 4:SMTI. MANURAMA HAZARIKA D/O- LATE LAMBESWAR DAS R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 5:BASANTA KUMAR GOHAIN S/O- LATE BHOLA NATH GOHAIN R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 6:PADMA PHUKAN S/O- LATE PHULESWAR PHUKAN R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 7:RUDRA KANTA BORA S/O- PADMESWAR BORA R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN Page No.# 10/15
MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 8:UMESH BORA S/O- LATE BHOTARAM R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 9:JUGAL CHANDRA DOLOI BARUAH S/O- LATE PADMADHAR R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 10:BIPIN CH BHARALI S/O- LATE ADIRAM R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 11:RATNESWAR KALITA S/O- LATE PURNA KANTA KALITA R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 12:LEHKARAM CHANDRA SAIKIA S/O- LATE DURGESWAR R/O- JAIL ROAD Page No.# 11/15
JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 13:SABITA THAKUR W/O- UMESH THAKUR R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 14:GANESH CHANDRA BORA S/O- LATE RUPRAM BORA R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 15:JITENDRA NATH SANGMAI S/O- LATE KABIRAM SAGMAI R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 16:LAKHI NATH BORUAH S/O- PADMESWAR BORUAH R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 17:SANJIB BORGOHAIN Page No.# 12/15
S/O- LATE KULADHAR BORGOHAIN R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 18:KAMAL MORANG S/O- LATE BORMANUH MORANG R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 19:JAYANTA PRASAD HAZARIKA S/O- LATE GIRISH CH HAZARIKA R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 20:DIMBESWAR GOGOI S/O- LATE BORKON GOGOI R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 21:SMTI. KALPONA GOGOI W/O- DIMBESWAR GOGOI R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM Page No.# 13/15
PIN- 785001. 22:JAYANTA KUMAR SARMA S/O- LATE LAKHI NATH SARMA R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 23:NITU KUMAR GOGOI S/O- LAKHESWAR GOGOI R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 24:SMTI. MAYA CHUTIA W/O- LATE KHAGENDRA NATH CHUTIA R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 25:RATUL HAZARIKA S/O- LATE INDUBHUSAN HAZARIKA R/O- JAIL ROAD JORHAT BLOCK NO. 10 OF JORHAT TOWN MOUZA P.O.
P.S. AND DIST.- JORHAT ASSAM PIN- 785001. 26:HEMANTA LEKHARU S/O- LATE CHENIRAM LEKHARU R/O- KRISHNA NAGAR CHANDMARI GUWAHATI- 781003 DIST.- KAMRUP(METRO) ASSAM Page No.# 14/15
27:LAYANTA LEKHARU D/O- LATE CHENIRAM LEKHARU R/O- KRISHNA NAGAR CHANDMARI GUWAHATI- 781003 DIST.- KAMRUP(METRO) ASSAM 28:DINA LEKHARU D/O- LATE CHENIRAM LEKHARU R/O- KRISHNA NAGAR CHANDMARI GUWAHATI- 781003 DIST.- KAMRUP(METRO) ASSAM 29:RITA LEKHARU D/O- LATE CHENIRAM LEKHARU R/O- KRISHNA NAGAR CHANDMARI GUWAHATI- 781003 DIST.- KAMRUP(METRO) ASSAM 30:SMTI. RINA LEKHARU SAIKIA W/O- LATE CHANDRAMOHAN SAIKIA R/O- DOWNTOWN RUKMININAGAR GUWHATI- 781006. 31:SMTI. ANU LEKHARU SAIKIA W/O- DR. JOGENDRA SAIKIA R/O- HENGRABARI GUWAHATI- 781036 DIST.- KAMRUP (M) ASSAM.
32:SMTI. MTI RUBI LEKHARU SAIKIA W/O- DR. JUGESWAR SAIKIA R/O- COLLEGE OF VETERINARY SCIENCE KHANAPARA GUWAHATI- 781022 DIST.- KAMRUP(M) ASSAM.
33:SMTI. PARUL LEKHARU DAS W/O- PRANJIT DAS R/O- HATIGAON GUWAHATI- 781038 DIST.- KAMRUP(M) ASSAM.
------------ Advocate for : MR A D CHOUDHURY Advocate for : MR. D DAS SR. ADV (R1 Page No.# 15/15
R26 R27 R28 R29 R32 R33) appearing for SRI JAYANTA LEKHARU AND 32 ORS
BEFORE HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER Date : 25.11.2021
Heard Mr. D. Das, learned senior counsel appearing for the applicants. Heard Mr. B. Dutta, learned counsel for the opposite parties.
The judgment is reserved.
JUDGE
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