The Union Of India vs Mis Indian Oil Corporation Ltd
2021 Latest Caselaw 3019 Gua

Citation : 2021 Latest Caselaw 3019 Gua
Judgement Date : 22 November, 2021

Gauhati High Court

The Union Of India vs Mis Indian Oil Corporation Ltd on 22 November, 2021

                                                                         Page No.# 1/2

GAHC010180082015




                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



            I.A./2795/2015

           THE UNION OF INDIA



            VERSUS

           MIS INDIAN OIL CORPORATION LTD



           ------------
           Advocate for : MR.A CHETRY
           Advocate for : MR.A GOYAL appearing for MIS INDIAN OIL CORPORATION LTD



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 22-11-2021

In terms of the final judgment and order passed in the main appeal, this interlocutory application stands disposed of.

JUDGE Page No.# 2/2

Comparing Assistant

Download the LatestLaws.com Mobile App